Joseph vs The Tahsiildar
2023 Latest Caselaw 7546 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                  THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

               FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945

                               WP(C) NO. 3247 OF 2016

PETITIONER:

               JOSEPH
               AGED 60 YEARS
               S/O.AUGUSTHY, PALAMPARAMBIL HOUSE,
               ARAKULAM KARA AND VILLAGE, THODUPUZHA TALUK.

               BY ADVS.
               SRI.MATHEW JOHN (K)
               SRI.DOMSON J.VATTAKUZHY


RESPONDENTS:

     1         THE TAHSIILDAR
               THODUPUZHA TALUK,PIN- 685 584.

     2         THE VILLAGE OFFICER
               ARAKULAM VILLAGE, THODUPUZHA TALUK, PIN- 685 584.

     3         BABU JOSEPH
               S/O.JOSEPH, PALAMPARAMBIL HOUSE,
               ARAKULAM KARA AND VILLAGE,
               THODUPUZHA TALUK, PIN -685 584.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No.3247 of 2016
                                     2




                              JUDGMENT

The learned counsel for the petitioner submits that the

matter has become infructuous.

Recording the submission of the learned counsel for the

petitioner, the writ petition is dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

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