P. Babu Kumar vs Vishnu Raj,Revenue Divisional ...
2023 Latest Caselaw 7534 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
       FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                         CON.CASE(C) NO. 1133 OF 2023
  AGAINST THE ORDER/JUDGMENT IN WP(C) 7344/2023 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             P. BABU KUMAR
             AGED 64 YEARS
             S/O LATE KUMARAN, YADHUKULAM, PALARIVATTOM,
             KOCHI, PIN - 682025
             BY ADV P.YADHU KUMAR
RESPONDENT:

             VISHNU RAJ,
             AGED ABOUT 38 YEARS, FATHERS NAME NOT KNOWN
             REVENUE DIVISIONAL OFFICER, OFFICE OF THE RDO,
             FORT KOCHI, ERNAKULAM, PIN - 682001
             SRI.APPU.P.S-GP
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1133 OF 2023

                                     2




                               JUDGMENT

Dated this the 7th day of July, 2023

It is submitted by the learned counsel on either side that the

directions contained in the judgment have been complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 1133 OF 2023

APPENDIX OF CON.CASE(C) 1133/2023

PETITIONER'S ANNEXURES Annexure A1 A TRUE PHOTO COPY OF THE JUDGEMENT IN WP(C) NO 7344/2023 DATED 21/03/2023 Annexure A2 A TRUE PHOTOCOPY OF THE SCREEN SHOT TAKEN FROM THE WEBSITE OF THE RDO DATED 26.05.23 RESPONDENTS' ANNEXURES: NIL