M.Kesavakumar vs The Registrar Of Companies ...
2023 Latest Caselaw 975 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                       WP(C) NO. 8617 OF 2012
PETITIONER:

          M.KESAVAKUMAR
          S/O ADV. K. MADHAVAN (LATE), GURUDEV VILAS,
          KERALA KAUMUDI JUNCTION, PETTAH,
          THIRUVANANTHAPURAM-695 024.

          BY ADVS.
                SRI.WILSON URMESE
                SRI.JOHNSON K.KURIEN


RESPONDENTS:

    1     THE REGISTRAR OF COMPANIES (KERALA)
          COMPANY LAW BHAVAN, BMC ROAD, THRIKKAKARA P.O.,
          KOCHI-682 021.

    2     THE SECRETARY TO GOVERNMENT (UNION OF INDIA)
          MINISTRY OF CORPORATE AFFAIRS, 5TH FLOOR,
          A-WING, SASTHRI BHAVAN, NEW DELHI-1.

    3     M/S. TRIVANDRUM SPECIALISTS HOSPITAL LIMITED
          PATTAM PALACE,PATTOM P.O.,
          THIRUVANANTHAPURAM-695 004, REP. BY ITS MANAGING
          DIRECTOR DR. C. BHARATHA CHANDRAN.

    4     M/S. TRIVANDRUM MEDICAL SPECIALTY SERVICES LIMITED.
          PATTOM PALACE, PATTOM P.O.,
          THIRUVANANTHAPURAM-695 004,
          REP. BY ITS MANAGING DIRECTOR SRI. EMMANUEL MATHEW.

    5     M/S TRIVANDRUM INTERNATIONAL HEALTH SERVICES LIMITED
          PATTOM PALACE, PATTOM P.O.,
          THIRUVANANTHAPURAM-695 004, REP. BY ITS CHAIRMAN &
          MANAGING DIRECTOR DR.C. BHARATHA CHANDRN.

    6     DR. C. BHARATHA CHANDRAN
          TC 26/362, NAMBLAKATHU, THAZHAMANGALAM, ATHANI LANE,
          VACHIYOOR P.O., THIRUVANANTHAURAM-695 035.
 WP(C) No. 8617 of 2012                      2



             BY ADVS.
                   ASSISTANT SOLICITOR GENERAL
                   S.MANU
                   SMT.MARIAM MATHAI
                   SRI.P.GOPALAKRISHNAN NAIR
                   SMT.MARIAM MATHAI
                   SRI.M.PATHROSE MATTHAI SR.
                   SRI.SAJI VARGHESE
                   SRI.THOUFEEK AHAMED


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   17.01.2023,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) No. 8617 of 2012                      3



                         P.V.KUNHIKRISHNAN, J
                      ---------------------------------------
                           WP(C) No. 8617 of 2012
                       --------------------------------------
                  Dated this the 17th day of January, 2023

                                 JUDGMENT

The learned counsel for the petitioner submits that the petitioner is no

more.

In the light of the same the writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE AMR

APPENDIX OF WP(C) 8617/2012

PETITIONER'S EXHIBIT

Exhibit P1 TRUE COPY OF THE APPLICATION DATED 01.03.2012 SUBMITTED TO THE REGISTRAR OF COMPANIES BY THE PETITIONER.

RESPONDENT'S EXHIBIT

Exhibit R1(a) TRUE COPY OF THE REPLY DATED 15.05.2012 ISSUED BY CHAIRMAN, TMSS Ltd.

Exhibit R1(b) TRUE COPY OF THE LETTER DATED 25.05.2012 OF THE PETITIONER