Abdul Aziz Mokashi vs Union Of India
2023 Latest Caselaw 967 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                   &

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944

                      WP(C) NO. 1427 OF 2023
 (ARISING OUT OF ORDER DATED 18.10.2022 IN MA NO.617/2022 IN O.A
NO.111 OF 2017 ON THE FILE OF THE HON'BLE ARMED FORCES TRIBUNAL,
                      REGIONAL BENCH, KOCHI)

PETITIONER/APPLICANT:

           ABDUL AZIZ MOKASHI, AGED 36 YEARS
           SERVICE NO. 15487562L, RANK SWR/DVR
           55 ARMED REGIMENT, S/O RAJESAB MOKASHI
           VILLAGE: HUKKERI, P.O. HUKKERI,
           TAHSIL: HUKKERI, DISTRICT BELGAUM,
           KARNATAKA STATE PIN:591309
           NOW RESIDING AT: MIRJANNAVAR GALLI
           INCHAL, SAUNDATTI TAHSIL, BELGAUM DISTRICT, KARNATAKA
           STATE, PIN - 591102


           BY ADVS.
           SRI.M.P.KRISHNAN NAIR
           SRI.K.K.VIVEKANANDAN


RESPONDENTS/RESPONDENTS:

    1      UNION OF INDIA
           REPRESENTED BY THE SECRETARY
           MINISTRY OF DEFENCE,
           GOVERNMENT OF INDIA, SOUTH BLOCK
           NEW DELHI, PIN - 110001


    2      THE CHIEF OF ARMY STAFF
           INTEGRATED HEADQUARTERS
           MINISTRY OF DEFENCE (ARMY)
           NEW DELHI, PIN - 110011


    3      DIRECTOR GENERAL OF MECHANICAL FORCES (PERS)
           GENERAL STAFF BRANCH
           ROOM NO. G-31, D-1 WING
           SENA BHAVAN INTEGRATED HQ OF MOD (ARMY)
           DHQ P.O., NEW DELHI, PIN - 110011
                                            :2:
WP(C).No.1427 of 2023




      4       COMMANDING OFFICER
              ARMED CORPS RECORDS
              C/O 56 APO, AHAMEDNAGAR
              MAHARASHTRA, PIN - 900476


      5       THE COMMANDING OFFICER
              55, AMD RGT, HISSAR,
              HARYANA, PIN - 912655


              BY ADV.SRI.S.MANU, DSG

          THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON   17.01.2023,        THE   COURT   ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                    :3:
WP(C).No.1427 of 2023




                               JUDGMENT

A.K.Jayasankaran Nambiar, J.

The learned counsel for the petitioner seeks permission to

withdraw the Writ Petition without prejudice to his right to take all the

objections against the documents in question before the Tribunal in the

pending O.A. Permission is granted. The writ petition is dismissed as

withdrawn without prejudice to the right of the petitioner reserved

above.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns