Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

G G Ajin vs Biju Prabhakar
2023 Latest Caselaw 934 Ker

Citation : 2023 Latest Caselaw 934 Ker
Judgement Date : 17 January, 2023

Kerala High Court
G G Ajin vs Biju Prabhakar on 17 January, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                   CON.CASE(C) NO. 2584 OF 2022
 (JUDGMENT DATED 13.07.2022 IN WP(C)NO.3516/2022 OF HIGH COURT OF
                                KERALA)
PETITIONERS/PETITIONERS IN WP(C):

    1     G G AJIN, AGED 34 YEARS, S/O GOPINATHA KURUP,
          CONDUCTOR, GRADE II, CHADAYAMANGALAM DEPOT, KOLLAM.
          RESIDING AT ARUN VIHAR, PARAKKAD, AYIRAKUZHI, P.O.,
          KOLLAM, , PIN - 691559.

    2     SACHIN DEV S, AGED 33 YEARS, S/O SUNDARESAN,
          CONDUCTOR, GRADE II, CHADAYAMANGALAM DEPOT, KOLLAM.
          RESIDING AT SHEELA MANDHIRAM, KANNAMCODE,
          AYIRAKUZHIYI P.O., KOLLAM, PIN - 691559.

    3     SUJA S R, AGED 31 YEARS, W/O SOMAN ASARI,
          CONDUCTOR, GRADE II, CHADAYAMANGALAM DEPOT, KOLLAM.
          RESIDING AT PANANYIL VEEDU, KUMMIL P.O.,
          KADAKKAL, KOLLAM, PIN - 691536.

    4     A S SUNEESH,AGED 42 YEARS, S/O ABDUL WAHEED,
          CONDUCTOR, GRADE II, CHADAYAMANGALAM DEPOT, KOLLAM,
          RESIDING AT SUJA BHAVAN, MOTTAKUNNU, KARINJANNUR,
          KOLLAM, PIN - 691516.

          BY ADVS.V.PREMCHAND
          SURYA MOHAN P.
          FATHIMA SHALU S.


RESPONDENT/RESPONDENT NO.2 IN WP(C):

          BIJU PRABHAKAR, AGED ABOUT 55 YEARS,
          S/O PRABHAKARAN, CHAIRMAN AND MANAGING DIRECTOR,
          KERALA STATE ROAD TRANSPORT CORPORATION,
          TRANSPORT BHAVAN, FORT P.O, THIRUVANANTHAPURAM-695023.

          SRI.DEEPU THANKAN -SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2584 OF 2022
                           -2-

                       JUDGMENT

The learned Standing Counsel for the Kerala

State Road Transport Corporation (KSRTC)

submits that the directions contained in the

judgment in W.P.(C)No.3516/2022 dated 13.07.2022

have been complied with. The said submission is

recorded.

Accordingly, this contempt case is closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv CON.CASE(C) NO. 2584 OF 2022

APPENDIX OF CON.CASE(C) 2584/2022

PETITIONER ANNEXURES

ANNEXURE - I CERTIFIED COPY OF THE JUDGMENT IN W.P.(C).NO.3516/2022 BEFORE THE HON'BLE HIGH COURT OF KERALA, AT ERNAKULAM DATED 13-7-2022

RESPONDENT ANNEXURES

ANNEXURE R-1 (a) MEMORANDUM DATED 11.01.2023

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter