Sareena vs Land Tribunal(Land Reforms)
2023 Latest Caselaw 807 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                        WP(C) NO. 1011 OF 2023
PETITIONER:

          SAREENA
          AGED 37 YEARS
          W/O.ANWAR.K.P.,KOYAKUNHIYAKATH,PULLIYENGAL HOUSE,
          VAKKAD.P.O., VETTOM, MALAPPURAM DISTRICT - 676502.

          BY ADV U.K.DEVIDAS


RESPONDENTS:

    1     LAND TRIBUNAL(LAND REFORMS),
          CIVIL STATION, TIRUR, TIRUR.P.O.,
          MALAPPURAM DISTRICT - 679101.

    2     SPECIAL TAHSILDAR (LAND REFORMS)
          LAND TRIBUNAL, CIVIL STATION, TIRUR, TIRUR.P.O.,
          MALAPPURAMDISTRICT - 679101.

          SMT.C.S.SHEEJA, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1011 OF 2023

                                    2

                              T.R. RAVI, J.
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                     W.P. (C) No.1011 of 2023
                  --------------------------------------------
             Dated this the 12th day of January, 2023

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.2717/2022 pending before the respondents.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondents to

take up S.M.No.2717/2022 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 1011 OF 2023

APPENDIX OF WP(C) 1011/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SUOMOTO REPORT INS.M.NO.

2717 OF 2022 DATED 21.12.2022 ISSUED BY THE SECOND RESPONDENT.