Sibi Joseph vs District Police Chief, Alappuzha
2023 Latest Caselaw 806 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                         WP(C) NO. 229 OF 2023
PETITIONER:

          SIBI JOSEPH
          AGED 57 YEARS
          S/O.M.C.JOSEPH, MOOLAMKUNNAM, RAMANKARY.P.O.,
          ALAPPUZHA., PIN - 689595
          BY ADVS.
          RAJESH VIJAYAN
          SIKHA S.NAIR


RESPONDENTS:

    1     DISTRICT POLICE CHIEF, ALAPPUZHA
          CIVIL STATION WARD, ALAPPUZHA., PIN - 688012
    2     STATION HOUSE OFFICER
          RAMANKARY POLICE STATION, KUTTANAD TALUK, ALAPPUZHA.,
          PIN - 689595
    3     RETURNING OFFICER
          CO-OPERATIVE BANK NO.4041, RAMANKARY, ALAPPUZHA.., PIN
          - 689595
    4     RAMANKARY SERVICE CO-OPERATIVE BANK LTD. NO.4041
          REPRESENTED BY ITS SECRETARY, RAMANKARY, ALAPPUZHA.,
          PIN - 689595
          BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.229 OF 2023

                                    2




                             JUDGMENT

Dated this the 12th day of January, 2023

Learned counsel for the petitioner seeks

leave to withdraw the writ petition.

Permission granted. This writ petition is

accordingly, dismissed as withdrawn without

prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE SSK/12/01 W.P.(C)No.229 OF 2023

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE COMPLAINT PREFERRED BY THE Exhibit P1 PETITIONER BEFORE THE DISTRICT POLICE CHIEF DATED 02.01.2023.

TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER ALONG WITH THE CHAIRMAN OF THE Exhibit P2 ELECTION COMMITTEE BEFORE THE S.H.O., RAMANKARY POLICE STATION DATED 02.01.2023. TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER ALONG WITH THE CHAIRMAN OF THE Exhibit P3 ELECTION COMMITTEE BEFORE THE BEFORE THE RETURNING OFFICER DATED 02.01.2023. RESPONDENTS' EXHIBITS: NIL SSK //TRUE COPY// PA TO JUDGE