P.T. Thomas vs Vishnu Raj P. Ias
2023 Latest Caselaw 791 Ker

Con.Case(C) No.2341/2022                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
            Thursday, the 12th day of January 2023 / 22nd Pousha, 1944
               CON.CASE(C) NO. 2341 OF 2022(S) IN WP(C) 13251/2022
   PETITIONER/PETITIONER:

           P.T. THOMAS, AGED 76, S/O THOMMAN
           PALLATH HOUSE , PONNURUNNI P.O, ERNAKULAM DISTRICT, PIN - 682 032.

        BY ADVS. M/S. P.K.SOYUZ & E.V.BABYCHAN
   RESPONDENT/RESPONDENT NO. 1:

           VISHNU RAJ P. IAS, REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR            RDO
           OFFICE, FORT KOCHI, ERNAKULAM, PIN - 682 001


        This Contempt of court case (civil) having come up for orders on
   12.01.2023, the court on the same day passed the following:

                                             ORDER

Learned Government Pleader seeks two weeks' further time to see that

the directions contained in the judgment are complied with.

Post on 31.01.2023.

Sd/- ANU SIVARAMAN JUDGE

12-01-2023 /True Copy/ Assistant Registrar