Dr. A.P.Jayadevan vs The Principal
2023 Latest Caselaw 69 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                       WP(C) NO. 42241 OF 2022


PETITIONER:

            DR. A.P.JAYADEVAN, ASSOCIATE PROFESSOR,
            DEPARTMENT OF PHYSICS, KERALA VARMA COLLEGE,
            THRISSUR - 680 011.

            BY ADVS.
            SHYAM KRISHNAN
            N.B.SUNILNATH
            GENS GEORGE ELAVINAMANNIL


RESPONDENTS:

    1       THE PRINCIPAL, SREE KERALA VARMA COLLEGE,
            THRISSUR 680 011.

    2       THE MANAGER, CORPORATE MANAGEMENT OF SREE KERALA VARMA
            COLLEGE, THRISSUR AND SECRETARY, COCHIN DEVASWOM BOARD,
            THRISSUR 680 011.

    3       UNIVERSITY OF CALICUT, REPRESENTED BY THE REGISTRAR
            THENHIPALAM, MALAPPURAM - 673 635.

    4       ARUN K.V., ASSISTANT PROFESSOR, DEPARTMENT OF POLITICAL
            SCIENCE, SREE KERALA VARMA COLLEGE, THRISSUR - 680 011.



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 42241/22
                                        2




                              JUDGMENT

In view of he order issued by this Court in

R.P.No.1272/2022 in WP(C)No.13120/2022, nothing survives in

this Writ Petition. This is affirmed by the learned counsel for

both sides also.

Resultantly, making the directions of this Court in

R.P.No.1272/2022 applicable to this case also, I close this Writ

Petition without any further orders.

Sd/-

RR                                          DEVAN RAMACHANDRAN
                                                    JUDGE
 WPC 42241/22

APPENDIX OF WP(C) 42241/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 19-07-

2022 IN W.P. (C) NO. 13120 OF 2022 ON THE FILE OF THIS HONOURABLE COURT. Exhibit P2 TRUE COPY OF THE TRUE COPY OF THE ORDER DATED 06-07-2020 OF THE 3RD RESPONDENT CALICUT UNIVERSITY NOMINATING TWO SUBJECT EXPERTS.

Exhibit P3 TRUE COPY OF THE DUTY CERTIFICATE DATED 05-11-2020, ISSUED BY THE PETITIONER TO SMT. J. ANUJA.

Exhibit P4 TRUE COPY OF THE LETTER DATED 03-11-2020 ISSUED BY THE PETITIONER TO SMT. J. ANUJA.

Exhibit P5 TRUE COPY OF THE LETTER DATED 19-03-

2021, ISSUED BY THE REVIEW PETITIONER TO SMT. J. ANUJA.

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 14-01-2021, FILED BY THE 4TH RESPONDENT AGAINST THE PETITIONER.

Exhibit P7 TRUE COPY OF THE SHOW-CAUSE NOTICE DATED 06-01-2022, ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

Exhibit P8 TRUE COPY OF LETTER DATED 14-02-2022, ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT.

Exhibit P9 TRUE COPY OF THE ORDER DATED 13-09-2022, OF THE 3RD RESPONDENT COCHIN DEVASWOM BOARD.

Exhibit P10 TRUE COPY OF APPLICATION DATED 14-02-

2022, SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.