Citation : 2023 Latest Caselaw 285 Ker
Judgement Date : 6 January, 2023
OP(C) No.231/2018 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Friday, the 6th day of January 2023 / 16th Pousha, 1944
OP(C) NO. 231 OF 2018
EP 61/2016 IN OS 693/2012 OF I ADDITIONAL SUB COURT, ERNAKULAM
PETITIONER/JUDGMENT DEBTOR/DEFENDANT:
JOSE PETER, AGED 47 YEARS, S/O.P.G.PETER, HOUSE NO.III/2, HMT
QUARTERS, KALAMASSERY, ERNAKULAM.
RESPONDENT/DECREE DEBTRO/PLAINTIFF:
MUTHOOT FINANCE LTD., XXXII/2352-B, KALAVATH TOWERS, PALARIVATTOM,
ERNAKULAM, REPRESENTED BY ITS BRANCH MANAGER AND PRINCIPAL OFFICER,
MR.THOMAS F.CHETHALAN, S/O.FRANCIS.
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP No.61/2016 in OS No.693/2012 on the files of
the Sub Court, Ernakulam pending disposal of the above Original Petition
(Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
23.12.2022 in IA-2/2022 and upon hearing the arguments of SRI.GIGIMON
ISSAC, Advocate for the petitioner and of SRI.PHILIP T.VARGHESE,
SRI.THOMAS T.VARGHESE & SMT.ACHU SUBHA ABRAHAM, Advocates for the
respondent, the court passed the following:
ORDER
The learned counsel appearing for the parties submit that mediation is in progress and the petitioner has already complied with the conditions in the order dated 05.02.2019. Hence, the interim order dated 25.01.2018 will stand extended till the receipt of the mediation report..
Sd/- C.S.DIAS, JUDGE
06-01-2023 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!