Assistant Executive Engineer vs Kumaran M.V
2023 Latest Caselaw 283 Ker

OP(C) No.1924/2021                              1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                            THE HONOURABLE MR.JUSTICE C.S.DIAS

                 Friday, the 6th day of January 2023 / 16th Pousha, 1944

                                  OP(C) NO. 1924 OF 2021

                CMA 15/2021 OF ADDITIONAL DISTRICT COURT, NORTH PARAVUR.

                     OS 599/2020 OF MUNSIFF'S COURT, NORTH PARAVUR.

   PETITIONERS/ RESPONDENTS/ DEFENDANTS:

      1. ASSISTANT EXECUTIVE ENGINEER, OFFICE OF THE ASST. EXECUTIVE
         ENGINEER, WATER SUPPLY (W.S), SUB DIVISION, NORTH PARAVOOR,
         ERNAKULAM DISTRICT.

            AND ANOTHER

   RESPONDENT/ APPELLANT/ PLAINTIFF:

          KUMARAN M.V, AGED 62 YEARS, S/O. VALLON, MUTHIRAPARAMBIL HOUSE,
          ELANTHIKARA POST, PUTHENVELIKKARA, ERNAKULAM-683594.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P12 judgment, pending disposal
   of the above original petition (civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   07.10.2022 and upon hearing the arguments of Sri. P.BENJAMIN PAUL,
   Advocate for the petitioners and of M/S.G.HARIHARAN, PRAVEEN HARIHARAN,
   SMITHA K.S., JINU ANTONY, SHANIBA T.T., VIPINDAS M.V, AMALDEV.D, SISIRA
   M.SHIRINE & ANJALY T.A, Advocates for the respondent, the court passed the
   following:

                                          O R D E R

Service is complete.

The interim order dated 28.10.2021 is extended by three months.

Sd/- C.S.DIAS, JUDGE

06-01-2023 /True Copy/ Assistant Registrar OP(C) No.1924/2021 2/2