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Dr. Shahabudeen P.Q vs A.N Anitha Devi
2023 Latest Caselaw 267 Ker

Citation : 2023 Latest Caselaw 267 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Dr. Shahabudeen P.Q vs A.N Anitha Devi on 6 January, 2023
Con.Case(C) No.2134/2022                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                  Friday, the 6th day of January 2023 / 16th Pousha, 1944
                  CONTEMPT CASE(C) NO. 2134 OF 2022(S) IN WP(C) 30422/2021

      PETITIONER/PETITIONER:


       DR. SHAHABUDEEN P.Q.,

       AGED 68 YEARS, S/O PERIYAVEEDU KHADER MEERAN,

       NO.8/413-PERIYAVEEDU, NELLIPUZHA, MANNARKADU P.O,

       PALAKKAD DISTRICT, PIN : 678 582.

            BY ADVOCATE SMT. KAVERY S.THAMPI.

      RESPONDENT/2ND RESPONDENT:


       A.N. ANITHA DEVI, SECRETARY, PALAKKAD MUNICIPALITY,

       MUNICIPAL OFFICE, PALAKKAD DISTRICT, PIN : 678 001.

        This Contempt of court case (civil) having come up for orders on
   06.01.2023, the court on the same day passed the following:
                                      ORDER

Learned Counsel appearing for the Municipality submits that

proceedings has been issued in compliance with the judgment.

Post on 13/01/2023.

Sd/- ANU SIVARAMAN JUDGE

06-01-2023 /True Copy/ Assistant Registrar

 
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