Joy Paul Moolayil vs Esaf Small Finance Bank Limited
2023 Latest Caselaw 246 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                        WP(C) NO. 39682 OF 2022
PETITIONER:

            JOY PAUL MOOLAYIL
            AGED 40 YEARS
            S/O. M.A. PAILY, MOOLAYIL HOUSE, KANINADU P.O.,
            ERNAKULAM - 682 310.
            BY ADV SOBHAN GEORGE
RESPONDENTS:

    1       ESAF SMALL FINANCE BANK LIMITED
            REPRESENTED BY ITS DEPUTY VICE PRESIDENT,
            HR-OPERATIONS, MANNUTHY, THRISSUR -PALAKKAD NATIONAL
            HIGHWAY, TRISSUR - 680 651
    2       RESERVE BANK OF INDIA,
            REPRESENTED BY ITS REGIONAL DIRECTOR, BAKERY JUNCTION,
            THIRUVANANTHAPURAM- 695 033
            ADV.B.S.SURESH KUMAR
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 39682 OF 2022

                                     2




                               JUDGMENT

Dated this the 6th day of January, 2023

The learned counsel for the petitioner seeks permission to

withdraw the writ petition.

Permission is granted. This writ petition is, accordingly, dismissed

as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP