P.C. Shaji vs Kerala Water Authority
2023 Latest Caselaw 244 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                           WP(C) NO. 20451 OF 2021
PETITIONER:

             P.C. SHAJI
             AGED 51 YEARS
             S/O.CHEMPAKAM PILLAI, PEEDIKAPARAMBIL, MOUNT SINAI
             ROAD, THODUPUZHA-685584.
             BY ADVS.
             JOBY JACOB PULICKEKUDY
             ANIL GEORGE
             DAJISH JOHN
             HARIKRISHNAN P.
             MIDHUNAMOL T.S.


RESPONDENT/S:

     1       KERALA WATER AUTHORITY
             REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN,
             THIRUVANANTHAPURAM-695033.
     2       THE CHIEF ENGINEER (SOUTHERN REGION),
             KERALA WATER AUTHORITY, JALABHAVAN, THIRUVANANTHAPURAM-
             695033.
     3       THE SUPERINTENDING ENGINEER,
             P.H.CIRCLE, KERALA WATER AUTHORITY, KOTTAYAM-686002.
     4       THE EXECUTIVE ENGINEER,
             PROJECT DIVISION, KERALA WATER AUTHORITY, KOTTAYAM-
             686002.
             BY ADVS.
             BIJILY JOSEPH
             GEORGIE JOHNY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.01.2023,     THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.20451/2021                2




                                V.G.ARUN J.
                     -------------------------------------
                       W.P.(C) No.20451 of 2021
                      ---------------------------------
                 Dated this the 6th day of January 2023

                                JUDGMENT

Learned Counsel for the petitioner seeks permission to withdraw

the writ petition, with liberty to move afresh.

The writ petition is accordingly dismissed, with the liberty sought.

Sd/-

V.G.ARUN JUDGE dpk