Thanalod Kuzhichal Muhammed vs Kalathil Pallikkandi Ibrahim
2023 Latest Caselaw 207 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                         RCREV. NO. 3 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 28.09.2015 IN RCP NO.4 OF 2014 OF
MUNSIF COURT, KUTHUPARAMBA CONCURRING WITH THE COMMON ORDER IN RCA
   NO.2 OF 2016 DATED 29.06.2019 OF ADDITIONAL DISTRICT COURT &
                   SESSIONS COURT - III, THALASSERY
REVISION PETITIONER/1ST APPELLANT/1ST RESPONDENT:

            THANALOD KUZHICHAL MUHAMMED
            AGED 63 YEARS
            S/O. RAJAB, BUSINESS, P.O.
            URUVACHAL, PACHASSI AMSOM,
            URUVACHAL DESOM, 670 702.

            BY ADV K.V.PAVITHRAN


RESPONDENTS/RESPONDENTS 1 TO 4 AND 2ND APPELLANT/
PETITIONERS AND 2ND RESPONDENT:

    1       KALATHIL PALLIKKANDI IBRAHIM
            AGED 54 YEARS, S/O. ASSYA UMMA,
            RESIDING AT SUBAIR MANZIL,
            KUTHUPARAMBA AMSOM,
            NARAVOOR DESOM P.O. KUTHUPARAMBA. 670 643.

    2       KALATHIL PALLIKKANDI ASHRAFF,
            AGED 48 YEARS, S/O. ASSYA UMMA,
            RESIDING AT SUBAIR MANZIL,
            KUTHUPARAMBA AMSOM,
            NARAVOOR DESOM P.O.
            KUTHUPARAMBA. 670 643.

    3       KALATHIL PALLIKKANDI BASHEER,
            AGED 44 YEARS
            S/O. ASSYA UMMA, RESIDING AT SUBAIR MANZIL,
            KUTHUPARAMBA AMSOM, NARAVOOR DESOM P.O.
            KUTHUPARAMBA. 670 643.
                               2



R.C.R.No.3 of 2020




   4    KALATHIL PALLIKKANDI SUBAIR,
        AGED 44 YEARS,S/O. ASSYA UMMA,
        RESIDING AT SUBAIR MANZIL,
        KUTHUPARAMBA AMSOM, NARAVOOR DESOM P.O.
        KUTHUPARAMBA. 670 643.

   5    V.K. HANEEFA,
        FATHERS NAME NOT KNOWN,
        KOHINOOR TEXTILES, T.C. ROAD,
        KUTHUPARAMBA 670 643.

        BY ADVS.
        SRI.T.SANJAY
        SHRI.SANIL KUMAR G.
        SHRI.MIDHUN R.


    THIS RENT   CONTROL REVISION   HAVING COME    UP FOR
ADMISSION ON 06.01.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                            3



R.C.R.No.3 of 2020




                       O R D E R

Dated this the 6th day of January, 2023

A. Muhamed Mustaque, J.

The counsel for the revision petitioner submits

that the prayers in the revision petition have become

infructuous.

Therefore, the revision petition is dismissed as

infructuous.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

ams