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Sargavedi vs Abdul Saleem A. And Others
2023 Latest Caselaw 1681 Ker

Citation : 2023 Latest Caselaw 1681 Ker
Judgement Date : 27 January, 2023

Kerala High Court
Sargavedi vs Abdul Saleem A. And Others on 27 January, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                               &
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  FRIDAY, THE 27TH DAY OF JANUARY 2023 / 7TH MAGHA, 1944
                    WP(C) NO. 38672 OF 2010
PETITIONER:

           SARGAVEDI
           REPRESENTED BY ITS SECRETARY,
           K.RAMACHANDRAN PILLAI,
           LAVANYA, MUZHANGODI MURI,
           THODIYOOR VILLAGE,
           KARUNAGAPPALLY TALUK.

           BY ADV SRI.K.G.PAVITHRAN
                  SRI. ADARSH. S
RESPONDENTS:

    1      ABDUL SALEEM A.
           VATTATHARA HOUSE,
           MUZHANGODI, THODIYOOR PO,
           KARUNAGAPPALLY,
           KOLLAM DISTRICT-690568.

    2      ANILKUMAR,
           SUB INSPECTOR OF POLICE,
           KARUNAGAPPALLY-690518.

    3      T.BABU RAJ CHIEF ENGINEER
           P.W.D. ROADS, THIRUVANANTHAPURAM.

    4      SHAJAHAN DISTRICT COLLECTOR
           COLLECTORATE, KOLLAM-691001.

    5      THOMAS MATHEW EXECUTIVE ENGINEER
           P.W.D.ROADS, KOLLAM-691001.

    6      DIVAKARAN
           ASSISTANT EXECUTIVE ENGINEER,
           P.W.D.ROADS,SUB DIVISION,
           KARUNAGAPPALLY-690618.
   W.P(C).38672/2010
                              2

   7       SHERLY,
           ASSISTANT ENGINEER
           P.W.D. ROADS SUB DIVISION,
           KARUNAGAPPALLY -690518.

   8       ABDUL SAMAD
           TAHSILDAR, TALUK OFFICE,
           KARUNAGAPPALY-690518.

   9       NAZARUDDIN, P.W.D. CONTRACTOR
           KANARUVILA HOUSE,MANAKKARA,
           SASTHAMKOTTAH,KOLLAM-690521.

   10      KERALA LOK AYUKTA
           THIRUVANANTHAPURAM-1.

   11      THE THODIYOOR GRAMA PANCHAYAT
           MUZHANGODI,THODIYOOR P.O,
           KARUNAGAPPALLY, KOLLAM DISTRICT,PIN 690 568.
           REPRESENTED BY ITS SECRETARY.

           [ADDL.R11 IMPLEADED AS PER ORDER DATED 11.1.2012
           IN I.A.311/2012]

         BY ADVS.
         SRI.A.R.DILEEP
         SRI.GEORGE VARGHESE PERUMPALLIKUTTIYIL
         SRI.H.JAWHAR
         SRI.V.SUNIL KUMAR PANACHAMOODU


     THIS WRIT PETITION (CIVIL) HAVING COME UP            FOR
ADMISSION ON 27.01.2023, THE COURT ON THE SAME            DAY
DELIVERED THE FOLLOWING:
        W.P(C).38672/2010
                                     3


                              JUDGMENT

Dated this the 27th day of January, 2023

S. Manikumar, CJ.

On the basis of instructions received, Mr. Adarsh. S,

learned counsel for the petitioner submitted that the matter

has been settled.

Placing on record the said submission, writ petition is

disposed of.

Sd/-

S. Manikumar, Chief Justice

Sd/-

Murali Purushothaman, Judge

sou.

 
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