Sreeram K. Achuthan vs Shaji M. K
2023 Latest Caselaw 1599 Ker

Con.Case(C) No.2453/2022                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR.JUSTICE N.NAGARESH
             Friday, the 20th day of January 2023 / 30th Pousha, 1944
               CON.CASE(C) NO. 2453 OF 2022(S) IN WP(C) 31702/2022
   PETITIONERS/PETITIONERS:

       1. SREERAM K. ACHUTHAN, S/O ACHUTHAN, KOMATHUKATTIL HOUSE,
          MANAVALASSERY VILLAGE, MUKUNDAPURAM TALUK, IRINJALAKUDA.P.O.,
          IRINJALAKUDA - 680 121, REPRESENTED BY HIS POA HOLDER -    SRI.
          VIPINDAS K.M., S/O MUKUNDAN, KOMATHUKATTIL HOUSE, PARAPPUKARA
          VILLAGE, NANDIKKARA.P.O., THRISSUR - 680 301.
       2. SUNETHRA. K.S, W/O ACHUTHAN, KOMATHUKATTIL HOUSE, MANAVALASSERY
          VILLAGE, MUKUNDAPURAM TALUK, IRINJALAKUDA.P.O., IRINJALAKUDA,
          THRISSUR - 680 121, REPRESENTED BY HER POA HOLDER -   SRI. VIPINDAS
          K.M., S/O MUKUNDAN, KOMATHUKATTIL HOUSE, PARAPPUKARA VILLAGE,
          NANDIKKARA.P.O., THRISSUR - 680 301.
       3. SARITH SALGUNAN ELENTHOLIL, S/O SALGUNAN ELENTHOLIL, ELENTHOLIL
          HOUSE, IRINJALAKUDA VILLAGE, MUKUNDAPURAM TALUK, IRINJALAKUDA.P.O.,
          THRISSUR - 680 121, REPRESENTED BY HIS POA HOLDER - SRI. VIPINDAS
          K.M., S/O MUKUNDAN, KOMATHUKATTIL HOUSE, PARAPPUKARA VILLAGE,
          NANDIKKARA.P.O., THRISSUR - 680 301.
       4. DR. DEEPTHI UMESH, W/O UMESH CHULLIPARAMBIL, CHAVAKAD TALUK,
          ENGANDIYOOR VILLAGE, ENGANDIYOOR.P.O., THRISSUR - 680 615,
          REPRESENTED BY HER POA HOLDER - SRI. VIPINDAS K.M., S/O MUKUNDAN,
          KOMATHUKATTIL HOUSE, PARAPPUKARA VILLAGE, NANDIKKARA.P.O., THRISSUR
          - 680 301.

        BY SRI. ABRAHAM VAKKANAL (SENIOR ADVOCATE) ALONG WITH ADVS.M/S. PAUL
        ABRAHAM VAKKANAL, VINEETHA SUSAN THOMAS & ROHITH C.
   RESPONDENT/1ST RESPONDENT:

           SHAJI M. K, REVENUE DIVISIONAL OFFICER, IRINJALAKUDA,
           THRISSUR-680125.

        This Contempt of court case (civil) having come up for orders on
   20.01.2023, the court on the same day passed the following:
                                      ORDER

Government Pleader submits that competence of the Revenue Divisional

Officer to pass such an Order as directed by this Court is doubtful. But

this is not a ground not to comply with the judgment.

Post on 20/02/2023, on which date, the respondent shall either file

a report of compliance or shall appear before this Court in person.

Sd/- N.NAGARESH JUDGE

20-01-2023 /True Copy/ Assistant Registrar