D.M.Muhammed Shafi vs The State Of Kerala
2023 Latest Caselaw 1584 Ker

WP(C) No. 5537/2019

                               ..1..


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE V.G.ARUN
 FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                      WP(C) NO. 5537 OF 2019
PETITIONER:
         D.M.MUHAMMED SHAFI, AGED 45 YEARS,
         S/O.MOIDUTTY, DHARULAMAN HOUSE, KUMBALAM
         VILLAGE, ERNAKULAM. (PROPRIETOR, KAVITHA SAW
         MIL, POOVARANY, PALA KOTTAYAM

             BY ADV SRI.M.C.JOHN


RESPONDENTS:
    1    THE STATE OF KERALA,
         REPRESENTED BY PRINCIPAL SECRETARY, F AND WLD,
         SECRETARIAT, THIRUVANANTHAPURAM-694001.

     2       THE CHIEF CONSERVATOR OF FORESTS,
             HIGH RANGE CIRCLE, KOTTAYAM-686578.

     3       THE DIVISIONAL FOREST OFFICER,
             (AUTHORISED OFFICER), KOTTAYAM-686001.

     4       THE MEENACHIL GRAMA PANCHAYATH,
             IDAMATTOM P.O., KOTTAYAM , PIN-686578,
             REPRESENTED BY SECRETARY.

            BY ADVS.SRI.P.C.HARIDAS, SRI.AJI JOSE
            SANDESH RAJA.K.(FOREST GP)



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No. 5537/2019

                              ..2..




                           JUDGMENT

Learned counsel for the petitioner submits that the Writ

Petition is not pressed.

This is recorded and the Writ Petition is dismissed as not

pressed.

Sd/-

V. G. ARUN JUDGE

MMG WP(C) No. 5537/2019

..3..

APPENDIX OF WP(C).NO.5537/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFIED EXTRACT OF THE D AND O REGISTER (LICENSE FEE DEMAND REGISTER) KEPT BY 4TH RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE LICENSE NO. M5-06-07 DATED 5/6/2006 ISSUED BY 4TH RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE NOTICE NO. E3-4523/18 DATED 19/7/2018 ISSUED BY 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE ORDER NO.

C2.6162/2018 DATED 13/12/2018 ISSUED BY 2ND RESPONDENT.