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N.Sivakumar vs Biju Prabhakar
2023 Latest Caselaw 1564 Ker

Citation : 2023 Latest Caselaw 1564 Ker
Judgement Date : 20 January, 2023

Kerala High Court
N.Sivakumar vs Biju Prabhakar on 20 January, 2023
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
     THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
               CON.CASE(C) NO. 48 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 20817/2020 OF HIGH COURT
                       OF KERALA
PETITIONER/PETITIONER IN THE W.P.(C):

         N.SIVAKUMAR
         AGED 59 YEARS
         (DISTRICT TRANSPORT OFFICER, KSRTC, NEDUMANGAD
         DEPOT,
         THIRUVANANTHAPURAM, RETIRED ON 31.01.2019),
         RESIDING AT NATARAJAMANDIRAM, KARALI LINE,
         VALLAKKADAVU (PO),THIRUVANANTHAPURAM,, PIN -
         695008
         BY ADV K.P.RAJEEVAN


RESPONDENT/2ND RESPONDENT IN THE W.P.(C):

         BIJU PRABHAKAR
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER),
         MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
         CORPORATION,
         TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM.,
         PIN - 695023
         BY ADV DEEPU THANKAN



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 20.01.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.48 of 2023

                                2


                            JUDGMENT

When this matter was called today, the learned counsel

for the petitioner submitted that the directions in the

judgment have been complied with and consequently that this

contempt case is not being pressed.

This Contempt Case is thus closed.

Sd/-DEVAN RAMACHANDRAN, JUDGE lsn CON.CASE(C) NO.48 of 2023

APPENDIX OF CON.CASE(C) 48/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 13.7.2022 IN W.P(C) NO.20817 OF 2020

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN

 
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