T.K.Baby vs State Of Kerala
2023 Latest Caselaw 1562 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        WP(C) NO. 26408 OF 2020
PETITIONER:

          T.K.BABY
          AGED 63 YEARS
          S/O. KURIAN, CHEMMANAM HOUSE, PERUVA P.O, PIN-686 610
          BY ADV BABU PAUL


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE HOME SECRETARY, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN-695 001
    2     THE STATION HOUSE OFFICER,
          VELLOR POLICE STATION, NEWSPRINT NAGAR, PIN-686 616
    3     ASWIN BABY,
          AGED 33 YEARS
          T.K. BABY, CHEMMANAM HOUSE, PERUVA P.O, PIN-686 610
    4     THE DISTRICT MAGISTRATE,
          CIVIL STATION, KOTTAYAM, PIN-686 001
          BY ADV SRI.JACOB E SIMON

          BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.26408 OF 2020

                                 2




                            JUDGMENT

Dated this the 20th day of January, 2023

It is submitted by the learned counsel

appearing on either side that the 2 nd respondent is

no longer living in the premises and there is no law

and order issues at present.

The said submission is recorded. The writ

petition is closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/20/01 W.P.(C)No.26408 OF 2020

APPENDIX PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE LAND TAX RECEIPT DT. 22/08/2020 ISSUED BY THE VILLAGE OFFICE, MULAKKULAM. EXHIBIT P2 TRUE COPY OF THE BUILDING TAX RECEIPT ISSUED BY THE MULAKKULAM GRAMA PANCHAYAT. EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 17.11.2020 FILED BEFORE THE 2ND RESPONDENT. EXHIBIT P4 TRUE COPY OF THE ACKNOWLEDGMENT DT. 19.11.2020.

SSK //TRUE COPY// PA TO JUDGE