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Sim Johnson vs Punjab National Bank
2023 Latest Caselaw 1555 Ker

Citation : 2023 Latest Caselaw 1555 Ker
Judgement Date : 20 January, 2023

Kerala High Court
Sim Johnson vs Punjab National Bank on 20 January, 2023
OP(C) No.1818/2022                             1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT

                           THE HONOURABLE MR.JUSTICE C.S.DIAS

                Friday, the 20th day of January 2023 / 30th Pousha, 1944

                                 OP(C) NO. 1818 OF 2022


     EP 111/2022 & EP 114/2022 IN OS 231/2009 OF PRINCIPAL SUB COURT, PALAKKAD

   PETITIONERS/JUDGMENT DEBTORS/DEFENDANTS:

      1. SIM JOHNSON, AGED 44 YEARS, S/O E.P. JOHNSON, CHAKOLA HOUSE, V.H.
         ROAD, PALAKKAD NORTH VILLAGE, PALAKKAD P.O., PALAKKAD DISTRICT, PIN
         - 678001

         And another..

   RESPONDENT/DECREE HOLDER/PLAINTIFF:

          PUNJAB NATIONAL BANK, HEAD OFFICE AT SECTOR 10, DWARAKA, NEW DELHI,
          HAVING ITS BRANCH AT B.O.C. ROAD, PALAKKAD, REPRESENTED BY ITS
          SENIOR MANAGER, RAJESH.K., AGED 52, S/O N. KAMALAKSHAN, PIN - 678001


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the proceedings in Exhibit P1 and Exhibit P2 on the files of Principal Sub
   Court, Palakkad and pass appropriate orders for sercuring the ends of
   justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   22-12-2022 and upon hearing the arguments of M/S.K.M.VARGHESE & T.A.NIYAS,
   Advocates for the petitioners and of SRI.SANDEEP ANKARATH, Advocate for
   the respondent, the court passed the following:


                                         O R D E R

Service complete. The interim order dated 26-09-2022 will stand extended by three months.

Sd/- C.S.DIAS, JUDGE

20-01-2023 /True Copy/ Assistant Registrar OP(C) No.1818/2022 2/2

 
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