Citation : 2023 Latest Caselaw 1545 Ker
Judgement Date : 20 January, 2023
CRP No.407/2017 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Friday, the 20th day of January 2023 / 30th Pousha, 1944
IA 1/2017 (IA 1745/2017) IN CRP NO. 407 OF 2017
EP 489/2009 IN OP(ARB) 4/1994 OF PRINCIPAL SUB COURT, ERNAKULAM
APPELLANTS/RESPONDENTS 1 TO 3/JUDGMENT DEBTORS:
1. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
DEFENCE, CENTRAL SECRETARIAT, NEW DELHI.
AND 2 OTHERS
RESPONDENTS/PETITIONER/DECREE HOLDER/RESPONDENTS 4 & 5:
1. CLARAMMA THOMAS, W/O P.C. THOMAS, AGED 79 YEARS, RESIDING AT
PUTHUSSERY HOUSE, MAMANGALAM, COCHIN- 682 025, EDAPALLY SOUTH
VILLAGE, KANAYANNUR TALUK, ERNAKULAM DISTRICT.
AND 6 OTHERS
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the order in
EA No.1167/2016 in EP No.489/2009 in OP(Arb) No.4/1994 dated 30.03.2017 of
the learned Sub Judge, Ernakulam, and all further proceedings there in,
pending final disposal of the above civil revision petition.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof, and this court's
order dated 24.11.2022 and upon hearing the arguments
of SRI.R.SANKARANARAYANAN, Advocate for the petitioners and of M/S.K.BABU
THOMAS & MARYKUTTY BABU, Advocates for R1 to R5 and SRI.K.L.VARGHESE,
Senior Advocate along with SMT.SANTHA VARGHESE, SRI.RAHUL VARGHESE &
SRI.RANJITH VARGHESE, Advocates for R6 and of M/S.BASIL MATHEW & NINAN
JOHN, Advocates for R7, the court passed the following:
O R D E R
Interim order dated 14-07-2017 is extended by one month.
Sd/- C.S.DIAS, Judge.
20-01-2023 /True Copy/ Assistant Registrar
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