V.P. Viswambaran vs Kerala State Electricity Board
2023 Latest Caselaw 1403 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        WP(C) NO. 32153 OF 2015
PETITIONER/S:

    1     V.P. VISWAMBARAN
          AGED 62 YEARS
          S/O.V.K.PURUSHOTHAMAN, ATLAS CELESTIAL PARK, ACP 401
          (4TH FLOOR) NAYATHODU P.O, ANGAMALY.

    2     RAVIKUMAR PONOTH
          S/O.C.P.A MENON (LATE), ATLAS CELESTIAL PARK, ACP 615
          (6TH FLOOR) NAYATHODU P.O, ANGAMALY.

    3     RIZWANA NISANTH
          D/O.P.ABDUL RAZAK, ATLAS CELESTIAL PARK, ACP 223 (2ND
          FLOOR) NAYATHODU P.O, ANGAMALY.

    4     BIJU JOSE
          S/O.P.T.JOSE, PAROCKOL HOUSE, KANJOOR P.O, ATLAS
          CELESTIAL PARK, ACP 604 (6TH FLOOR) NAYATHODU P.O,
          ANGAMALY.

    5     SANOOJ STEPHEN
          S/O.STEPHEN VARGHESE P, ATLAS CELESTIAL PARK, ACP 126
          (IST FLOOR) NAYATHODU P.O, ANGAMALY.

    6     MANU SAJU
          S/O.SAJU CHACKO, ATLAS CELESTIAL PARK, ACP 124 (IST
          FLOOR) NAYATHODU P.O, ANGAMALY.

    7     MATHEW JOSEPH
          S/O.K.T.JOSEPH, ATLAS CELESTIAL PARK, ACP 123 (IST
          FLOOR) NAYATHODU P.O, ANGAMALY.

    8     C.P.MATHEW
          CHELLATTU HOUSE, KOTHAMANGALAM, ATLAS CELESTIAL PARK,
          ACP 727(7TH FLOOR) NAYATHODU P.O, ANGAMALY.

          BY ADVS.
          SRI.J.JULIAN XAVIER
          SRI.FIROZ K.ROBIN
 WP(C) NO. 32153 OF 2015
                                  2

RESPONDENT/S:

     1     KERALA STATE ELECTRICITY BOARD
           REPRESENTED BY ITS SECRETARY, VYDHUTHI BHAVANAM,
           PATTOM, THIRUVANANTHAPURAM 695 004.

     2     ASSISTANT ENGINEER
           KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
           SECTION, KALADY 683 574.

     3     MS. ATLAS GOLD TOWNSHIPS INDIA PRIVATE LIMITED
           NEAR TO FEDERAL BANK, VAPALASSERY P.O, 683 572,
           ANGAMALY, ERNAKULAM DISTRICT, REPRESENTED BY ITS
           EXECUTIVE DIRECTOR.

          BY ADVS.
          SRI.M.R.ANISON
          SRI.ABHILASH BHASKAR
          SRI.BINU JOHN
          SMT.K.P.GEETHA MANI
          SMT.P.A.RINUSA




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   20.01.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 32153 OF 2015
                              3

                          JUDGMENT

Learned counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

sab                                     AMIT RAWAL
                                           JUDGE
 WP(C) NO. 32153 OF 2015

APPENDIX OF WP(C) 32153/2015

PETITIONER EXHIBITS

EXHIBIT P1. COPY OF THE RELEVANT EXTRACT OF THE SALE DEED ENTERED INTO BETWEEN THE 3RD PETITIONER AND ANOTHER AND THE 3RD RESPONDENT DATED 12.10.12.

EXHIBIT P2. COPY OF THE PROPERTY TAX RECEIPT DATED 7.11.13 ISSUED BY THE ANGAMALY MUNICIPALITY FOR THE YEAR 2013-