Shaji Varghese vs Leela Blessin
2023 Latest Caselaw 1359 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                            RP NO. 30 OF 2023
         AGAINST THE JUDGMENT DATEd 24/11/2022 IN RFA 86/2019 OF
                           HIGH COURT OF KERALA
REVIEW PETITIONER/APPELLANT:

             SHAJI VARGHESE
             AGED 62 YEARS
             S/O LATE VARGHESE
             VALAVIL VEEDU, THUMPAMON
             ERATHU MURI, CHENEERKARA
             UNNUKALLU P.O,
             KOHZHENCHERRY TALUK
             PATHANAMTHITTA DISTRICT- 689645
             BY ADVS.
             SRI. PHILIP M.VARGHESE (STATE BRIEF)
             MATHEWS JOSEPH
             AISWARIA DEVI R.
             CHACKO MATHEWS K.
             SREEKUMAR P.N.


RESPONDENTS/RESPONDENTS:

     1       LEELA BLESSIN
             W/O BLESSEN,
             VALAVIL VEEDU
             THUMPAMON ERATHU MURI
             CHENEERKARA UNNUKALLU P.O
             KOHZHENCHERRY TALUK
             PATHANAMTHITTA DISTRICT
             689645
             NOW RESIDING AT LOOGESHEG 12 D-20249
             HAMBURG GERMANY.
     2       BIJI VARGHESE
             S/O LATE VARGHESE
             VALAVIL VEEDU , THUMPAMON
             ERATHU MURI CHENEERKARA
             UNNUKALLU PO
             KOHZHENCHERRY TALUK
             PATHANAMTHITTA DISTRICT - 689645
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 18.01.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 30 OF 2023

                                      2




                                    ORDER

The counsel for the review petitioners

remained absent. Nobody even represented. The

party also remained absent. Hence, the review

petition is dismissed for non-prosecution.

Sd/-

P.SOMARAJAN JUDGE rkr-18/01