Shajan K. John vs State Of Kerala
2023 Latest Caselaw 1354 Ker

Crl.MC No.458/2023                            1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
               Wednesday, the 18th day of January 2023 / 28th Pousha, 1944
                                  CRL.MC NO. 458 OF 2023

CRIME NO.1/2008 OF Palakkayam Forest Station, Palakkad


CC 532/2020 COURT OF JUDICIAL MAGISTRATE OF FIRST CLASS, MANNARKAD, PALAKKAD

   PETITIONERS/PETITIONERS:

       1. SHAJAN K. JOHN AGED 54 YEARS S/O. LATE JOHN VARGHESE,
          KALLUPALATHINGAL HOUSE, MUTTAMBALAM KARA, KOTTAYAM , PIN - 686001
       2. [email protected] RAJENDRAN AGED 46 YEARS S/O RAMAKRISHNAN, THACHODIYIL
          HOUSE, MOONNEKKAR, KARIMBA VILLAGE, MANNARKAD, PALAKKAD, PIN -
          678597

   RESPONDENTS/RESPONDENTS:

       1. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM , PIN - 682031
       2. RANGE FOREST OFFICER, MANNARKAD RANGE, PALAKKAD , PIN - 682301


          This CRL.MC coming on for admission and upon perusing the petition

   and upon hearing the arguments of M/S.RONY JOSE, ENOCH DAVID SIMON JOEL,

   S.SREEDEV, LEO LUKOSE,KAROL MATHEWS SEBASTIAN ALENCHERRY,DERICK MATHAI

   SAJI,Advocates for the petitioners, and of PUBLIC PROSECUTOR for the

   respondents, the court     passed the following:

                                          ORDER

Learned Public Prosecutor is directed to get instrucitons in this matter, particularly with reference to Annexure A2 Judgment.

All further proceedings in C.C.No.532/2020 on the files of Judicial First Class Magistrate Court, Mannarkad, stand stayed till the next posting date.

                                                    Sd/- A. BADHARUDEEN JUDGE




18-01-2023                      /True Copy/                             Assistant Registrar
 Crl.MC No.458/2023                 2/2

                      APPENDIX OF CRL.MC 458/2023
Annexure A2          A TRUE COPY OF THE JUDGMENT DATED 25.10.2019 IN
                     M.F.A(FOREST) NO: 22/2013