The Calicut University ... vs University Of Calicut
2023 Latest Caselaw 1348 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA,
                                   1944
                       WP(C) NO. 5353 OF 2013
PETITIONER/S:

               THE CALICUT UNIVERSITY CO-OPERATIVE STORES
               LIMITED NO. M 24,CALICUT UNIVERSITY P.O
               THENHIPALAM, MALAPPURAM REPRESENTED BY ITS
               SECRETARY

               BY ADV SRI.P.C.SASIDHARAN



RESPONDENT/S:

    1          UNIVERSITY OF CALICUT, THENHIPALAM MALAPPURAM
               REPRESENTED BY ITS REGISTRAR - 6736355

    2          THE UNIVERSITY ENGINEER, OFFICE OF THE
               ENGINEERING DEPARTMENT, UNIVERSITY OF CALICUT,
               THENHIPALAM, MALAPPURAM-673635


        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   18.01.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 5353 OF 2013

                           ..2..




                         JUDGMENT

Today, when the matter is taken up for hearing,

there is no representation for the petitioner. Hence, the

writ petition is dismissed for non-prosecution.

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-