K K Paulose vs Mary Mathew
2023 Latest Caselaw 1334 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                         WP(C) NO. 6963 OF 2013
PETITIONER:

          K K PAULOSE
          EX-PRESIDENT
          BOARD OF MANAGEMENT OF THE OONNUKAL SERVICE CO-
          OPERATIVE BANK LTD.NO.E58, OONNUKAL P.O. KOTHAMANGALAM,
          ERNAKULAM DISTRICT, RESIDING AT KUTTISSRAKUDIYIL HOUSE,
          OONNUKAL P.O., ERNAKULAM DISTRICT.
          BY ADV SRI.A.N.SANTHOSH


RESPONDENTS:

    1     MARY MATHEW
          PEECHATTU HOUSE, NELLIMATTOM P.O., KOTHAMANGALAM
          ERNAKULAM DISTRICT - 686 693
    2     JOINT REGISTRAR OF CO-OPERATIVE
          SOCIETIES (GENERAL), ERNAKULAM - 682 016.
    3     OONNUKAL SERVICE CO-OPERATIVE BANK LTD.NO.E.58
          OONNUKAL P.O., ERNAKULAM DISTRICT - 686 693 REPRESENTED
          BY ITS SECRETARY.
          BY ADVS.
          SRI.RENJITH T.R., SENIOR GP
          SRI.GEORGE POONTHOTTAM
          SRI.T.R.HARIKUMAR



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6963 OF 2013

                                 2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
               W.P.(C).No. 6963 of 2013
       ----------------------------------------------
       Dated this the 18th day of January, 2023


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE