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Smina G.M vs Premjith V.M
2023 Latest Caselaw 1325 Ker

Citation : 2023 Latest Caselaw 1325 Ker
Judgement Date : 18 January, 2023

Kerala High Court
Smina G.M vs Premjith V.M on 18 January, 2023
OP (FC) No.578/2022                           1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                             &
                         THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
              Wednesday, the 18th day of January 2023 / 28th Pousha, 1944
                                 OP (FC) NO. 578 OF 2022(R)
             EA NO.164/2022 IN EP NO.87/2021 IN GOP. NO.67/2019 OF FAMILY COURT,
                                           THRISSUR
            PETITIONER/RESPONDENT/JUDGMENT DEBTOR/PETITIONER:

                      SMINA G.M., AGED 36 YEARS,    D/O. GOPALAN, MARATH HOUSE,

                      PALISSERY P.O, NEAR SHERISSERIKKAVU TEMPLE, PALAKKAL,

                      THRISSUR DISTRICT-680 027, REPRESENTED BY THE POWER OF

                      ATTORNEY HOLDER M.K.GOPALAN,    AGED 70 YEARS, S/O. KOCHAPPU,

                      MARATH HOUSE, PALISSERY P.O, NEAR SHERISSERIKKAVU TEMPLE,

                      PALAKKAL, THRISSUR DISTRICT - 680 027.

            RESPONDENT/PETITIONER/DECREE HOLDER/RESPONDENT:

                      PREMJITH V.M., AGED 40 YEARS, S/O. MOHAN V.R,

                      16/426, KUNNATHURMEDU P.O, CHIRAKKAD,

                      PALAKKAD- 678 013.


         OP (Family Court) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP (FC) the High Court be pleased to stay
   all further proceedings in EP No.87/2021 in GOP No.67/2019 before the Family
   Court, Thrissur pending disposal of this original petition (FC).

         This petition again coming on for admission upon perusing the petition
   and the affidavit filed in support of OP (FC) and this Court's order dated
   09/12/2022 and upon hearing the arguments of M/S MAHESH V.MENON, Advocate for
   the petitioner, M/S. RAJESH VIJAYENDRAN & ASOK CHACKO THOMAS, Advocates for
   the respondent, the court passed the following:

                                                                      P.T.O.
 OP (FC) No.578/2022                           2/2




                                         ORDER

It is reported that mediation talks are going on.

Interim order will stand extended by one month.

List on 16/02/2023.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

18-01-2023 /True Copy/ Assistant Registrar

 
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