Jubairiya K.P vs The District Collector, Palakkad
2023 Latest Caselaw 1249 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                       WP(C) NO. 41389 OF 2022
PETITIONER:

          JUBAIRIYA K.P.
          AGED 57 YEARS
          W/O.SAJUDHEEN K.P.,
          KIZHAKKUMPARAMBIL HOUSE, THACHANGAD,
          MARAYAMANGALAM P.O., NELLAYA,
          PALAKKAD DISTRICT, PIN - 679335.

          BY ADV C.M.MOHAMMED IQUABAL


RESPONDENTS:

    1     THE DISTRICT COLLECTOR, PALAKKAD,
          COLLECTORATE, PALAKKAD, PIN - 678013.

    2     THE TAHASILDAR, OTTAPPALAM,
          TALUK OFFICE, OTTAPPALAM P.O., PALAKKAD DISTRICT,
          PIN - 679101.

    3     THE VILLAGE OFFICER,
          NELLAYA VILLAGE OFFICE, NELLAYA P.O.,
          OTTAPPALAM TALUK, PALAKKAD DISTRICT - 679335.

          SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41389 OF 2022

                                    2

                              T.R. RAVI, J.
              --------------------------------------------
                    W.P. (C) No.41389 of 2022
                  --------------------------------------------
             Dated this the 18th day of January, 2023

                             JUDGMENT

The prayer in the writ petition is for a direction to the

respondents to accept basic tax of the property covered by

Exts.P1 and P2 documents. The petitioner has preferred

Ext.P5 representation for the said relief.

In the above circumstances, this writ petition is disposed

of directing the respondents 2 and 3 to consider and pass

orders on Ext.P5 representation after hearing the petitioner,

at the earliest, at any rate, within three months from the date

of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 41389 OF 2022

APPENDIX OF WP(C) 41389/2022

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF DOCUMENT NO.1765/2022 OF SRO CHERPULASSERY DATED 28.4.2022.

Exhibit P2 THE TRUE COPY OF DOCUMENT NO.1766/2022 OF SRO CHERPULASSERY DATED 28.4.2022.

Exhibit P3 THE TRUE COPY OF DOCUMENT NO. 1743/2021 OF SRO CHERPULASSERY DATED 28.4.2021.

Exhibit P4 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT IN FAVOUR OF THE HUSBAND OF THE PETITIONER DATED 5.7.2021.

Exhibit P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 7.12.2022.