Aswathi Bharathan vs Ministry Of Human Resources
2023 Latest Caselaw 1103 Ker

WP(C) NO. 21173 OF 2013            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                          WP(C) NO. 21173 OF 2013
PETITIONER/S:

               ASWATHI BHARATHAN
               D/O.BHARATHAN,KUZHALMANNAM
               HOUSE,ARUVANCODE,NILAMBUR-679329.

               BY ADVS.
               SRI.A.MOHAMED MUSTAQUE
               SRI.K.R.AVINASH KUNNATH
               SRI.ABDUL RAOOF PALLIPATH
               SMT.GRACY POULOSE


RESPONDENT/S:

      1        MINISTRY OF HUMAN RESOURCES
               REPRESENTED BY SECRETARY,DEPT.OF ELEMENTARY
               EDUCATION AND LITERACY ,NEW DELHI-110002.

      2        THE GOVERNMENT OF KERALA
               REPRESENTED BY SECRETARY,GENERAL
               EDUCATION,SECRETARIAT,TRIVANDRUM-695001.

      3        PHARMACY COUNCIL OF INDIA
               COMBINED COUNCIL'S BUILDING,KOTLA ROAD,AIWAN-E-
               GHALIB MARG,NEW DELI-110002.

      4        NATIONAL INSTITUTE OF OPEN SCHOOLING
               DEPARTMENT OF ELEMENTARY EDUCATION &
               LITERACY,MHRD,GOVERNMENT OF INDIA,NEW DELHI-
               110002,REPRESENTED BY ITS DIRECTOR.

      5        KERALA UNIVERSITY OF HEALTH SCIENCES
               TRICHUR MEDICAL COLLEGE.P.O,THRISSUR-
               680596,REPRESENTED BY REGISTRAR.
 WP(C) NO. 21173 OF 2013           2


      6        JAMIA SALAFIA PHARMACY COLLEGE
               SALAFI GRAMAM PULICKAL-6763637,MALAPPURAM DISTRICT.

               BY ADVS.
               SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
               SRI.LAL K.JOSEPH
               SRI.V.S.SHIRAZ BAVA
               SRI.A.A.ZIYAD RAHMAN
               SRI.P.M.ZAFARULLAH



OTHER PRESENT:

               SRI.S.MANU, DSGI,SRI.K.M.FAISAL,GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21173 OF 2013          3




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No.21173 of 2013
                    --------------------------------------
              Dated this the 17th day of January, 2023


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS