Sasi Kumar vs State Of Kerala
2023 Latest Caselaw 1088 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                  WP(CRL.) NO. 1306 OF 2022
 CRIME NO.1325/2022 OF ERNAKULAM TOWN SOUTH POLICE STATION,
                           ERNAKULAM
PETITIONERS:

    1     SASI KUMAR, AGED 62 YEARS, S/O KRISHNAN,
          ASWATHY BHAVAN, IDUKKIKAVALA,
          KATTAPPANA KARA, IDUKKI, PIN - 682208

    2     RADHA SASI KUMAR
          AGED 60 YEARS
          W/O SASI KUMAR,ASWATHY BHAVAN,
          IDUKKIKAVALA, KATTAPPANA KARA ,
          IDUKKI, PIN - 682208

          BY ADVS.
          P.C.ANIL KUMAR
          MANU.M.THOMAS
          P.SREESHA



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE HOME SECRETARY,
          HOME DEPARTMENT, GROUND FLOOR, MAIN BLOCK,
          SECRETARIAT, THIRUVANANTHAPURAM-695 001.

    2     DIRECTOR GENERAL OF POLICE
          STATE POLICE HEADQUARTERS, VELLAYAMBALAM,
          CITY-THIRUVANANTHAPURAM, PINCODE-695010.

    3     COMMISSIONER OF POLICE KOCHI CITY
          ABDUL KALAM MARG, MARINE DRIVE,
          ERNAKULAM, KERALA , PIN - 682011
 WP(CRL.) NO. 1306 OF 2022

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    4       STATION HOUSE OFFICER
            ERNAKULAM SOUTH POLICE STATION,
            MAHATMA GANDHI RD, THEVARA JUNCTION,
            KOCHI, PIN - 682015

    5       K RAJAKUMAR
            ASSISTANT COMMISSIONER OF POLICE,
            ERNAKULAM THEVARA JUNCTION,
            KOCHI, PIN - 682015

    6       RESHMA C RAMESH
            AGED 31 YEARS, D/O RAMESH,
            THURUTHUMANGALATH HOUSE,
            PANAMPALLY NAGAR PO,
            ERNAKULAM-KOCHI, PIN - 682036

            BY SRI.C.N.PRABHAKARAN, SR.P.P.


     THIS    WRIT   PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 17.01.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(CRL.) NO. 1306 OF 2022

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                         JUDGMENT

The learned counsel for the petitioners seeks permission to

withdraw this Writ Petition (Criminal). Accordingly, this Writ Petition

(Criminal) is dismissed as withdrawn.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS