Harikrishnan vs State Of Kerala
2023 Latest Caselaw 1075 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                     WP(C) NO. 643 OF 2023
PETITIONER:

         HARIKRISHNAN
         AGED 54 YEARS
         S/O BALAKRISHNAN PILLAI,
         MUNDAKKAL THEKKETHIL,
         KUDASSANADU,
         ALAPPUZHA
         PIN - 689501

         BY ADVS.
         R.SUNIL KUMAR
         A.SALINI LAL
         ARUN KRISHNA
         NIKITHA SURESH


RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY ITS PRINCIPAL SECRETARY,
         DEPARTMENT OF IRRIGATION AND WATER RESOURCES,
         GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM-.
         PIN - 695001
    2    DISTRICT COLLECTOR
         COLLECTORATE, ALAPPUZHA-,
         PIN - 688001
    3    THE CHIEF ENGINEER
         KALLADA IRRIGATION PROJECT,
         IRRIGATION CELL, MUSEUM,
         THIRUVANANTHAPURAM, PIN - 695033
    4    THE ASSISTANT EXECUTIVE ENGINEER
         KALLADA IRRIGATION PROJECT,
         CIVIL STATION, KARUNAGAPPALLY,
         KOLLAM, PIN - 690518
 WP(C) No.643 of 2023

                            2


     5      PALAMEL PANCHAYATH
            REP: BY THE SECRETARY,
            PALAMEL PANCHAYATH OFFICE,
            NOORANAD P.O, ALAPPUZHA
            PIN - 690504

            BY ADV SMT.VIDYA KURIAKOSE GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 17.01.2023, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.643 of 2023

                                 3


                               JUDGMENT

Dated this the 17th day of January, 2023

Counsel for the petitioner submits that due to

subsequent events and due to opening up of water through

the canal, the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

N.NAGARESH JUDGE spk