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Aboobacker K.A vs Joint Regional Transport Officer
2023 Latest Caselaw 1002 Ker

Citation : 2023 Latest Caselaw 1002 Ker
Judgement Date : 17 January, 2023

Kerala High Court
Aboobacker K.A vs Joint Regional Transport Officer on 17 January, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
          Tuesday, the 17th day of January 2023 / 27th Pousha, 1944
                         WP(C) NO. 13238 OF 2022(D)
PETITIONERS:

  1. ABOOBACKER K.A., AGED 55 YEARS, KAROTHUKUDI, MUDICKAL P.O.,
     PERUMBAVOOR, MOLUDUPURA, ERNAKULAM-683 547.
  2. ASAD E.M., ELAVUMKUDY HOUSE, MARAMPILLY P.O., PERUMBAVOOR,
     ERNAKULAM, PIN-683 105.
  3. RAJESH P.R., PEEDIKAKKUDIYIL, KEEZHILLAM P.O., PERUMBAVOOR,
     ERNAKULAM, PIN-683 541.
  4. VARGHESE P.A. @ ANTONY VARGHESE, POTHEN HOUSE, OKKAL P.O.,
     PERUMBAVOOR, ERNAKULAM-683 550.
  5. SIDHIKK, THEKEVADAYATH, PONASSERY P.O., PERUMBAVOOR, ERNAKULAM-683
     547.
  6. NAJEEB V.S., VELLAKUDI, ALLAPRA P.O., PERUMBAVOOR, ERNAKULAM-683
     536.
  7. GINU @ THOMAS, MELETHADAM, PERUMBAVOOR P.O., PERUMBAVOOR,
     ERNAKULAM-683 542.
  8. RAHEEM, KIDANGASSERY HOUSE, VAZHAKKULAM P.O., PERUMBAVOOR,
     ERNAKULAM-683 105.
  9. SHAMEER ROSHAN, KALLINGAL HOUSE, MUDICKAL P.O., PERUMBAVOOR,
     ERNAKULAM-683 547.
 10. MANAF T.S., THURUTHUMMEL HOUSE, PERUMBAVOOR P.O., PARAPPURAM,
     ERNAKULAM-683 547.
 11. ABDUL KAREEM P.S., PUTHENVEETTIL HOUSE, MUDICKAL P.O., PERUMBAVOOR,
     ERNAKULAM-683 547.
 12. MAHINKUTTY, VATTATHARA HOUSE, MARAMPILLY P.O., PERUMBAVOOR,
     ERNAKULAM, PIN-683 105.
 13. K.M.UMMER, KOTTAPURATH HOUSE, SREEMOOLANAGARAM P.O., ALUVA,
     ERNAKULAM-683 105.
 14. NAJEEB M.A., PANDIYAMOODU HOUSE, PERUMBAVOOR P.O., PERUMBAVOOR,
     ERNAKULAM-683 542.
 15. NASEEMA K.A., ALANGAYI HOUSE, ALLAPRA P.O., PERUMBAVOOR,
     ERNAKULAM-683 556.
 16. DILSHAD ABDUL MAJEED, CHEELAKKATTUPARAMBIL HOUSE, PONJASSERY P.O.,
     PERUMBAVOOR, ERNAKULAM-683 547.
 17. LATHEEF, CHERUVALLIKUDY HOUSE, RAYONPURAM P.O., PERUMBAVOOR,
     ERNAKULAM, PIN-683 543.
 18. SUBAIR M.A., MUNDACKAL HOUSE, MUDICKAL P.O., PERUMBAVOOR,
     ERNAKULAM-683 547.

RESPONDENTS:

  1. JOINT REGIONAL TRANSPORT OFFICER, OFFICE OF THE JOINT REGIONAL
     TRANSPORT OFFICER, IRONGOLE P.O., PERUMBAVOOR, ERNAKULAM DISTRICT,
     PIN-683 548.
  2. STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION, PERUMBAVOOR-683
      542.
  3. ADDL.R3: THE DISTRICT MAGISTRATE, ERNAKULAM
  4. ADDL.R4: THE REGIONAL TRANSPORT OFFICER, ERNAKULAM
  5. ADDL.R5: THE CITY POLICE COMMISSIONER, KOCHI. ADDL. R3 TO R5 ARE
     IMPLEADED AS PER ORDER DATED 17.06.2022 IN WPC NO. 13238/2022.
  6. ADDL.R6: THE ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL
     BOARD, DISTRICT OFFICE - I, GANDHI NAGAR - 682020 IS SUO MOTU
     IMPLEADED AS PER ORDER DATED 17.11.2022 IN WPC NO. 13238/2022.


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to permit the petitioner to ply the autorickshaws freely and pick up
passengers from any stand in the light of Ext.P2 & P7 judgments of this
honourable court according to the permit conditions, till the disposal of the
Writ Petition (civil).

     This petition again coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and this Court's Judgment dated
31.05.2022 in WP(C) 13238/2022 and this court's order dated 17.11.2022 and upon
hearing the arguments of M/S.P.M.SANEER & P.A.SHAJI SAMAD, Advocates for the
petitioners and SENIOR GOVERNMENT PLEADER for Respondents 1, 2, 4 & 5, SRI.T.
NAVEEN, STANDING COUNSEL for R.6 and   of SRI.E.K.NANDAKUMAR, AMICUS CURIAE, the
court passed the following:
                             AMIT RAWAL, J
                           -----------------------
                     W.P. (C) No. 13238 of 2022
                            ----------------------
                Dated this the 17th day of January, 2023


                                     ORDER

Learned counsel for the Pollution Control Board

seeks time to file the report.

Registry is directed to disclose the name of the

counsel representing the Pollution Control Board. Let

the report be filed by the next posting date with copy to

the amicus curiae.

Post this matter on 24.01.2023.

Sd/-

AMIT RAWAL JUDGE VV

17-01-2023 /True Copy/ Assistant Registrar

 
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