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Muhammad Maulavi vs Ramsy
2023 Latest Caselaw 2671 Ker

Citation : 2023 Latest Caselaw 2671 Ker
Judgement Date : 28 February, 2023

Kerala High Court
Muhammad Maulavi vs Ramsy on 28 February, 2023
RPFC No.169/2021                          1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                         &
                     THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Tuesday, the 28th day of February 2023 / 9th Phalguna, 1944
                   CRL.M.APPL.NO.1/2021 IN RPFC NO. 169 OF 2021
                    MC 110/2017 OF FAMILY COURT, MUVATTUPUZHA.
   PETITIONER/PETITIONER:

          MUHAMMAD MAULAVI, AGED 42 YEARS, S/O.HASSAN, NELLISSERI HOUSE,
          PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE, KOTHAMANGALAM TALUK,
          ERNAKULAM DISTRICT, PIN-686 671.

   RESPONDENTS/RESPONDENTS:

      1. RAMSY, AGED 37 YEARS, W/O.MUHAMMAD MAULAVI, NELLISSERRY HOUSE,
         PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE, NOW RESIDING AT
         KUNNUMPURATHU HOUSE, PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE,
         ERNAKULAM DISTRICT, PIN-686 671.
      2. ABDULLA (MINOR), AGED 13 YEARS, S/O.MUHAMMAD MAULAVI, NELLISSERRY
         HOUSE, PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE, REPRESENTED BY
         HIS NEXT FRIEND/MOTHER, RAMSY, AGED 37 YEARS, W/O.MUHAMMAD MAULAVI,
         NOW RESIDING AT KUNNUMPURATHU HOUSE, PALLARIMANGALAM KARA,
         PALLARIMANGALAM VILLAGE, ERNAKULAM DISTRICT, PIN-686 671.
      3. FIDA FATHIMA MUHAMMAD (MINOR), AGED 11 YEARS, D/O.MUHAMMAD MAULAVI,
         NELLISSERRY HOUSE, PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE,
         REPRESENTED BY HER NEXT FRIEND/MOTHER RAMSY, AGED 37 YEARS,
         W/O.MUHAMMAD MAULAVI, NOW RESIDING AT KUNNUMPURATHU HOUSE,
         PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE, ERNAKULAM DISTRICT,
         PIN-686 671.
      4. ABDUL RAHAMAN (MINOR), AGED 7 YEARS, S/O.MUHAMMAD MAULAVI,
         NELLISSERRY HOUSE, PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE,
         REPRESENTED BY HIS NEXT FRIEND/MOTHER, RAMSY, AGED 37 YEARS,
         W/O.MUHAMMAD MAULAVI, NOW RESIDING AT KUNNUMPURATHU HOUSE,
         PALLARIMANGALAM KARA, PALLARIMANGALAM VILLAGE, ERNAKULAM DISTRICT,
         PIN-686 671.
      5. KERALA STATE WAKF BOARD(ADDL.5TH RESPONDENT SUO MOTU IMPLEADED AS
         PER ORDER DATED 22-12-2021 IN RPFC 169/21)



        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and execution of judgment dated 30/03/2021 in M.C.NO.110 of 2017 passed by
   the Family Court, Muvattupuzha, pending disposal of the above revision
   petition.
 RPFC No.169/2021                              2/2

        This application again coming on for orders alongwith connected
   cases upon perusing the application and this Court's order dated
   28.11.2022 and upon hearing the arguments of M/S.ALIAS M.CHERIAN,
   K.M.RAPHY, ANJALY ELIAS & BRISTO S PARIYARAM, Advocates for the petitioner
   and of M/S.PAUL K.VARGHESE & A.A.GEETHA, Advocates for the first, second
   third and fourth respondents and of SRI.T.K SAIDALIKUTTY, Advocate for the
   fifth respondent, the Court passed the following:

                                       ORDER

Interim order is extended by three months.

Sd/-

ANIL K.NARENDRAN, JUDGE

Sd/-

P.G.AJITHKUMAR, JUDGE

28-02-2023 /True Copy/ Assistant Registrar

 
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