K. K. Royson vs Karunakaran Pillai
2023 Latest Caselaw 2667 Ker

OP(C) No.45/2023                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MRS. JUSTICE M.R.ANITHA
              Friday, the 24th day of February 2023 / 5th Phalguna, 1944
                                  OP(C) NO. 45 OF 2023

              EP 34/2019 IN OS 569/2001 OF MUNSIFF COURT, PATHANAMTHITTA.

   PETITIONER/ FIRST JUDGMENT DEBTOR IN EP NO. 34/2019 1ST DEFENDANT IN O.S NO.
   569/2001:

           K. K. ROYSON, AGED 62 YEARS, KAITHAVANA MALAYIL, THEKKEMALA,
           KOZHENCHERRY VILLAGE, PATHANAMTHITTA DISTRICT, PIN - 689 654.

           BY ADV. MR.V.PHILIP MATHEW

   RESPONDENTS/ DECREE HOLDER AND JUDGMENT DEBTORS 2 TO 8 IN EP NO. 34/2019/
   PLAINTIFF AND DEFENDANTS 1 TO 8 IN O.S NO. 569/2001:

       1. KARUNAKARAN PILLAI, PADIPURACKAL HOUSE, CHERUKOLE P.O, KOZHENCHERRY
          VILLAGE, PATHANAMTHITTA DISTRICT, PIN - 690 104.
       2. K.K.JOHNSON, KAITHAVANA MALAYIL, THEKKEMALA, KOZHENCHERRY VILLAGE,
          PATHANAMTHITTA DISTRICT, PIN - 689 654.
       3. A.P.GOPALAKRISHNAN NAIR, MARIKETHU VADAKKETHIL HOUSE, KOZHENCHERRY
          P.O, PATHANAMTHITTA DISTRICT, PIN - 689 641.
       4. FRANCIS, ASARIYETHU HOUSE, VANCHITHARA MURI, KOZHENCHERRY,
          PATHANAMTHITTA DISTRICT, PIN - 689 641.
       5. BIJU ZACHARIAH, S/O T.A.ZACHARIAH, THONDUTHARAYIL HOUSE, KARTHAYAM
          MURI, MALLAPUZHASERRY, PATHANAMTHITTA DISTRICT, PIN - 689 533.
       6. SURESH, S/O THANKAPPAN ASSARI, MOORTHIPARAMBIL HOUSE, KARTHAYAM
          MURI, MALLAPUZHASERRY, PATHANAMTHITTA DISTRICT, PIN - 689 533.
       7. SONU G PAI, AGED 26, S/O GOPALA PAI, MALAYIL THUNDIYIL HOUSE,
          VANCHITHARA MURI, KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN - 689
          641.
       8. NARAYANAN KUTTY, S/O NARAYANAN, CHENGANNAM BHAVAN,
          ARANMULA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN - 689 641.

        BY ADV: M.V.S.NAMPOOTHIRY FOR R1

        This OP (Civil) having come up for order on 24-02-2023, upon
   perusing the petition and this court's order dated 20.01.2023, the court
   on the same day passed the following.

                                        O R D E R

Undertaking made by the learned counsel for the appellant would be continued till the disposal of the matter.

Post on 28.02.2023.

Sd/- M.R.ANITHA, JUDGE

24-02-2023 /True Copy/ Assistant Registrar