Neel Under Water Services vs M/S.Ardershir B.Curset Jee
2023 Latest Caselaw 2665 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.SOMARAJAN
    FRIDAY, THE 24th DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                         RFA NO. 115 OF 2004 (F)
AGAINST THE JUDGMENT & DECREE DATED 30.08.2003 IN OS No.43/2001 OF
                      PRINCIPAL SUB COURT, KOCHI -5
APPELLANT/PLAINTIFF:

            NEEL UNDER WATER SERVICES,
            CC XIV/728 A, NEAR STATUE JUNCTION, KOCHI-2,
            REP. BY ITS PROPRIETOR V.J.ANTONY, AGED 54,
            S/o V.X.JACOB, RESIDING AT VALIYAPARAMBIL HOUSE,
            CC XIV/728 A, KOCHI-2.

            BY ADV SRI.S.SREEKUMAR (SR.)


RESPONDENTS/DEFENDANTS:

    1       M/s ARDERSHIR B.CURSETJEE & SONS LTD.,
            REGISTERED OFFICE AT 24/1567, SUBRAHMANIAN ROAD,
            WILLINGTON ISLAND, KOCHI-3,
            REPRESENTED BY ITS MANAGING DIRECTOR.

    2       CHIEF EXECUTIVE,
            M/s ARDERSHIR B.CURSETJEE & SONS LTD,
            REGISTERED OFFICE AT 24/1567, SUBRAHMANIAN ROAD,
            WILLINGTON ISLAND, KOCHI-3.

            BY ADV SMT.PRIYA KRISHNAMOORTHY




     THIS   REGULAR   FIRST   APPEAL   HAVING   COME   UP   FOR   HEARING   ON
24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA No.115 of 2004             2



                           JUDGMENT

Appeal not pressed into service, fairly submitted by

the learned counsel for the appellant. Hence, the appeal

is dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE

DMR/-