Mahesh vs Devaraj
2023 Latest Caselaw 2658 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                      THE HONOURABLE MRS. JUSTICE MARY JOSEPH

             FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944

                                MACA NO. 1908 OF 2013

 AGAINST THE AWARD DATED 15.06.2013 IN O.P(M.V) NO. 501/2005 OF MOTOR ACCIDENTS

                           CLAIMS TRIBUNAL, NEYYATTINKARA

APPELLANT/PETITIONER:

              MAHESH,
              S/O.MADHUKUMARAN NAIR,
              AGED 25 YEARS,
              RESIDING AT MANOJ BHAVAN,
              SASTHAMKONAM,KEEZHAROOR VILLAGE,
              THIRUVANANTHAPURAM

              BY ADVS.
              SRI.R.NIKHIL
              SRI.P.ABDUL RAZAK
              SMT.R.AMLA

RESPONDENTS/RESPONDENTS:
      1      DEVARAJ,
             S/O.THOMSON,
             ROADARIKATHU VEEDU,
             MANATHOTTAM,VELLARADA,
             THIRUVANANTHAPURAM- 695 505

     2        ARUN,
              S/O.MURALEEDHARAN,
              MURALEEDHARA VILASOM,KOLLAKODE,
              PIRALACODE,KEEZHAROOR VILLAGE,
              KEEZHAROOR P.O,
              THIRUVANANTHAPURAM 695 124

     3        SHIBU,
              S/O.RAMACHANDRAN,
              ROADARIKATHU VEEDU,
              MANKOTTUKONAM, MARUTHAMCODE,
              KEEZHAROOR VILLAGE,
              THIRUVANANTHAPURAM 695 124

     4        THE MANAGER,
              NEW INDIA ASSURANCE COMPANY,
              SWEDESHABHIMANI COMPLEX,
              NEYYATTINKARA- 695 121

              BY ADVS.
              SRI.LAL K.JOSEPH
              SRI.A.A.ZIYAD RAHMAN



      THIS   MOTOR   ACCIDENT   CLAIMS   APPEAL    HAVING   COME   UP   FOR   ADMISSION   ON

24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA NO. 1908 OF 2013

                                        2




                                 JUDGMENT

Dated this the 24th day of February, 2023.

Steps are not seen taken as per direction issued in order

dated 10.02.2023.

Therefore, M.A.C.A stands dismissed for default.

Sd/-

MARY JOSEPH

JUDGE JJ