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National Insurance Company Ltd vs Sasindran @ Sasidharan
2023 Latest Caselaw 2656 Ker

Citation : 2023 Latest Caselaw 2656 Ker
Judgement Date : 24 February, 2023

Kerala High Court
National Insurance Company Ltd vs Sasindran @ Sasidharan on 24 February, 2023
                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                      THE HONOURABLE MRS. JUSTICE MARY JOSEPH

             FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944

                                 MACA NO. 44 OF 2013

 AGAINST THE AWARD DATED 07.08.2012 IN O.P(M.V) No.1195/2006 OF MOTOR ACCIDENTS

                            CLAIMS TRIBUNAL, IRINJALAKUDA

APPELLANT/3RD RESPONDENT:

              NATIONAL INSURANCE COMPANY LTD.,
              SUCHNA KENDRA BUILDING,
              RAJIV GANDHI MARG, BHILWARA,
              RAJASTHAN,
              REPRESENTED BY ITS MANAGER, KOCHI,
              COCHIN DIVISIONAL OFFICE, KOCHI.

              BY ADV SRI.A.A.MOHAMMED NAZIR


RESPONDENT/PETITIONER & RESPONDENTS 1, 2 & 4:

     1        SASINDRAN @ SASIDHARAN
              S/O.KRISHNANKUTTY, KOLLAMPARAMBIL HOSUE,
              CHENGALLUR SOORYAGRAMAM (VIA),
              CHENGALLUR P.O, & VILLAGE,
              MUKUNDAPURAM TALUK- 680 312.

     2        JAYAKUMAR,
              S/O.JAYAPALAN,
              KIZHAKKOOTTU HOUSE,
              VALLACHIRA P.O, THRISSUR DISTICT- 680 562.

     3        JAYANANDHAN,
              S/O.JAYAPALAN,
              KIZHAKKOOTTU HOUSE,
              ARATTUPUZHA DESOM,VILLAGE & P.O- 680 565.

     4        MAHINDRA & MAHINDRA FINANCIAL SERVICE LTD,
              BHILWARA, BHILWARA DISTRICT, RAJASTHAN- 311 001.

              BY ADVS.
              SRI.V.BINOY RAM
              SRI.T.PRASAD



      THIS   MOTOR   ACCIDENT   CLAIMS   APPEAL    HAVING   COME   UP   FOR   ADMISSION   ON

24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA NO. 44 OF 2013

                                          2




                                    JUDGMENT

Dated this the 24th day of February, 2023.

Notice issued to R2 returned with endorsement 'not

known'. No further steps are seen taken to issue notice to R2.

No representation also.

Therefore, M.A.C.A stands dismissed for default.

Sd/-

MARY JOSEPH

JUDGE JJ

 
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