M/S.Sida Rubber Goods Training ... vs The Commercial Tax Officer
2023 Latest Caselaw 2651 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 19963 OF 2008
PETITIONER:

            M/S.SIDA RUBBER GOODS TRAINING CENTRE
            CENTRE REG. NO.K-135/92, KOOVAPPALLY,,
            KOTTAYAM DISTRICT, 686 518,
            REPRESENTED BY ITS PRESIDENT AND MANAGING
            DIRECTOR GEORGE THOMAS,
            BY ADV SRI.MATHEW ABRAHAM


RESPONDENTS:

    1       THE COMMERCIAL TAX OFFICER
            PONKUNNAM CIRCLE II,, KANJIRAPPALLY, KOTTAYAM.
    2       THE TAHSILDAR KANJIRAPPALLY TALUK
            KOTTAYAM.
    3       DEPUTY COMMISSIONER APPELLATE
            COMMERCIAL TAXES, KOTTAYAM.



            BY SRI JOSHY THANNICKAMATTOM, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.19963 of 2008

                                       2




                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.19963 of 2008
                         ------------------
                 Dated this the 24th day of February, 2023


                                JUDGMENT

This writ petition is filed in the year 2008 pertains to the pertains

to the revenue recovery proceeding initiated prior to the filing of the

case. At this distance of time, nothing survives for consideration in

this writ petition. Accordingly, the writ petition is closed.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023