Ummachan C A vs Union Bank Of India
2023 Latest Caselaw 2642 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
    FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                       WP(C) NO. 5824 OF 2023


PETITIONER:

          UMMACHAN C A
          AGED 59 YEARS, S/O ABIAS,
          CHENAPARAMBIL (H), ERAMALLOOR P.O,
          ALAPPUZHA, KERALA, PIN - 688537

          BY ADV AJITH M. JIJI



RESPONDENT:

              1. UNION BANK OF INDIA
                 REPRESENTED BY THE AUTHORIZED OFFICER,
                 EZHUPUNNA BRANCH, SANJO BUILDING
                 ERAMALLOOR, CHERTHALA
                 ALAPPUZHA - PIN - 688537

          BY ADV SHRI.A.S.P.KURUP, SC, UBI




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5824 OF 2023
                                   2




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No. 5824 of 2023
               --------------------------------------------
              Dated this the 24th day of February, 2023

                             JUDGMENT

Admit. Standing counsel takes notice for the respondent.

2. The prayer of the petitioner is for a consideration of Ext.P2

application which has been made to the respondent seeking One

Time Settlement. The standing counsel on instructions submits that

Ext.P2 has been received and is pending.

In the above circumstances, this writ petition is disposed of

directing the respondent to consider and pass orders on Ext.P2, after

hearing the petitioner, at the earliest, at any rate, within two weeks

from the date of receipt of a certified copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 5824 OF 2023

APPENDIX OF WP(C) 5824/2023

PETITIONER'S EXHIBITS

Exhibit -P1 TRUE COPY OF THE SAID POSSESSION NOTICE DATED 19.01.2023 ISSUED ON THE PETITIONER BY THE RESPONDENT BANK

Exhibit -P2 RUE COPY OF THE REQUEST LETTER FOR ONE TIME SETTLEMENT DATED 04.02.2023