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K.Divakaran vs Rto, Malappuram
2023 Latest Caselaw 2641 Ker

Citation : 2023 Latest Caselaw 2641 Ker
Judgement Date : 24 February, 2023

Kerala High Court
K.Divakaran vs Rto, Malappuram on 24 February, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 15146 OF 2007
PETITIONER:

            K.DIVAKARAN
            KORAMBAYIL ARCADE,,
            MANJERI,MALAPPURAM.
            BY ADV SRI.I.DINESH MENON


RESPONDENT:

            RTO, MALAPPURAM.
            MALAPPURAM.
            BY SRI.ARAVIND V. MATHEW, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.15146 of 2007

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                       WP(C) No.15146 of 2007
                        ------------------
                Dated this the 24th day of February, 2023


                              JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Hence, the writ petition is dismissed as

infructuous.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023

 
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