Shyla M.S vs University Of Kerala
2023 Latest Caselaw 2640 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                    WP(C) NO. 31975 OF 2004
PETITIONERS:

    1       SHYLA M.S.
            PONGUMMOODU, MEDICAL COLLEGE P.O.,
            THIRUVANANTHAPURAM.
    2       SAUMYA B.S. STUDENT 7TH SEMESTER
            CIVIL ENGINEERING, COLLEGE OF ENGINEERING,,
            THIRUVANANTHAPURAM.
            BY ADV SRI.S.GOPAKUMARAN NAIR (SR.)


RESPONDENTS:

    1       UNIVERSITY OF KERALA
            REGISTRAR, UNIVERSITY OF KERALA, PALAYAM,,
            THIRUVANANTHAPURAM.
    2       THE CONTROLLER OF EXAMINATIONS
            UNIVERSITY OF KERALA, THIRUVANANTHAPURAM.
    3       THE PRINCIPAL COLLEGE OF ENGINEERING
            THIRUVANANTHAPURAM.




     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.31975 of 2004

                                       2




                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.31975 of 2004
                         ------------------
                 Dated this the 24th day of February, 2023


                                JUDGMENT

This writ petition is filed seeking permission to appear for an

exam conducted. At this distance of time nothing remains to be

considered in this writ petition. Accordingly, the writ petition is closed.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023