P.K.Vasudevan vs Dir Of Survey And Land Records
2023 Latest Caselaw 2637 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 24963 OF 2004
PETITIONER:

            P.K.VASUDEVAN
            SREYAS, NELLIKODU P.O.,
            KOZHIKODE., (RETD. HEAD SURVEYOR).
            BY ADVS.
            SRI.M.BALAGOVINDAN
            SRI.SASITH.M.R


RESPONDENTS:

    1       DIRECTOR OF SURVEY AND LAND RECORDS
            THIRUVANANTHAPURAM.
    2       DEPARTMENTAL PROMOTION COMMITTEE LOWER
            REPRESENTED BY ITS CONVENOR
            (DIRECTOR OF SURVEY, AND LAND RECORDS).
    3       STATE OF KERALA
            REPRESENTED BY REVENUE SECRETARY TO GOVERNMENT,,
            SECRETARIAT, THIRUVANANTHAPURAM.
            BY ADV SRI.R.K.MURALEEDHARAN


              BY SRI.JOSHY THANNICKAMATTOM, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.24963 of 2004

                                     2



                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.24963 of 2004
                         ------------------
                 Dated this the 24th day of February, 2023


                               JUDGMENT

This writ petition is filed seeking promotion in the Survey and

Land Records Department. In case the petitioner has any subsisting

grievance it will be open to him to approach the authorities concerned,

in which event the authorities can take a decision in accordance with

law, without further delay.

The writ petition is accordingly closed .

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023