Krishnankutty vs The District Collector
2023 Latest Caselaw 2636 Ker

WA No.446/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                   THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
            Friday, the 24th day of February 2023 / 5th Phalguna, 1944
                                WA NO. 446 OF 2023
       AGAINST JUDGMENT DATED 16/01/2023 IN WP(C) 31273/2011 OF THIS COURT
   APPELLANT/PETITIONER:

          KRISHNANKUTTY, AGED YEARS, S/O. KARTHYAYANI AMMA, KALADY VEEDU,
          VARAVOOR (PO), THRISSUR DISTRICT - 680585

          BY ADVS.M/S SANTHOSH P.PODUVAL & R.RAJITHA

   RESPONDENTS/ADDL.RESPONDENTS 3 & 4:-

      1. THE DISTRICT COLLECTOR, CIVIL LINES ROAD, KALYAN NAGAR, AYYANTHOLE,
         THRISSUR DISTRICT - 680003
      2. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF AGRICULTURE
         THIRUVANANTHAPURAM - 695001
      3. KRISTNANKUTTY NAIR, aged years,S/o...,CHANGARATH VALIYAVEETTIL
         HOUSE, VARAVOOR P.O THRISSUR DISTRICT - 680585
      4. K.P.RAVEENDRANATHAN, AGED 65 YEARS, S/O. PARUKUTTY AMMA, KIZHAKKOOTT
         HOUSE, VARAVOOR P.O., THRISSUR DISTRICT - 680585

          BY GOVERNMENT PLEADER FOR R1 AND R2.




        This Writ Appeal coming on for orders on 24/02/2023 upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                      ORDER

Admit.

Issue notice to the learned Government Pleader for R1.Isssue notice to R3 and R4.

Status quo as on today shall be maintained in regard to the property in question.

24/02/2023

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

24-02-2023 /True Copy/ Assistant Registrar