Joseph Augustine vs The Secretary, R.T.A., Idukki
2023 Latest Caselaw 2627 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                        WP(C) NO. 16614 OF 2006
PETITIONER:

          JOSEPH AUGUSTINE
          RAMAPURAM BAZAR P.O., PALA.

          BY ADV SRI.K.V.GOPINATHAN NAIR


RESPONDENT:

          THE SECRETARY, R.T.A., IDUKKI
          AUTHORITY, IDUKKI.


OTHER PRESENT:

          GP ARAVIND V MATHEW


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.16614 of 2005                              2




                               MOHAMMED NIAS C.P., J.
                         .....................................................
                               W.P.(C) No. 16614 of 2006
                     .................................................................
                     Dated this the 24th day of February, 2023.

                                           JUDGMENT

This writ petition is filed in the year 2006, pertains to the grant of regular

permits under the provisions of Motor Vehicle Act. At this distance of time nothing

survives for consideration of this writ petition,

Accordingly, this writ petition is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE AMR