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Sindhu M.A vs District Educational Officer
2023 Latest Caselaw 2619 Ker

Citation : 2023 Latest Caselaw 2619 Ker
Judgement Date : 24 February, 2023

Kerala High Court
Sindhu M.A vs District Educational Officer on 24 February, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 15142 OF 2007
PETITIONER:

            SINDHU M.A.
            MUSLIM VOCATIONAL HIGHER SECONDARY SCHOOL,,
            PUTHUNAGARAM,, PALAGHAT.
            BY ADV SRI.M.VIJAYAKUMAR


RESPONDENTS:

    1       DISTRICT EDUCATIONAL OFFICER
            PALAGHAT.
    2       THE MANAGER
            MUSLIM VOCATIONAL HIGHER SECONDARY SCHOOL,,
            PUTHUNAGARAM, PALAGHAT.
            BY ADVS.
            SRI.K.MOHANAKANNAN
            SMT.A.R.PRAVITHA
            BY SRI.ARAVIND V.MATHEW, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.15142 of 2007

                                    2




                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.15142 of 2007
                         ------------------
                 Dated this the 24th day of February, 2023


                              JUDGMENT

This writ petition is of the year 2007 pertaining to the

appointment of the petitioner as UPSA under the provisions of the KER.

The writ petition is closed without prejudice to the right of the

petitioner to approach the authorities in case there is any subsisting

grievance.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023

 
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