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K.P. Gouri vs The Secretary
2023 Latest Caselaw 2616 Ker

Citation : 2023 Latest Caselaw 2616 Ker
Judgement Date : 24 February, 2023

Kerala High Court
K.P. Gouri vs The Secretary on 24 February, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                        WP(C) NO. 29241 OF 2006
PETITIONER:

          K.P. GOURI
          'KRISHNA BHAVAN', MAIN ROAD,, KOYILANDY,
          KOZHIKODE DISTRICT.

          BY ADVS.
               SRI.T.KRISHNAN UNNI (SR.)
               SRI.P.S.MURALI


RESPONDENTS:

    1     THE SECRETARY
          KOZHIKODE DISTRICT MOTOR & ENGINEERING WORKERS, UNION
          (CITU), CITY COMMITTEE, KOZHIKODE.

    2     SECRETARY
          KOZHIKODE MOTOR & ENGINEERING,, MAZDOOR SANGHAM (BMS),
          M.M.ROAD,, KOYILANDY, KOZHIKODE DISTRICT.

    3     THE LABOUR COURT
          KOZHIKODE.

          BY ADVS.
               SRI.JACOB ABRAHAM
               SRI.N.NAGARESH


OTHER PRESENT:

          GP JOSHY THANNICKAMATTOM


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.29241 of 2006                               2




                                MOHAMMED NIAS C.P., J.
                          .....................................................
                                W.P.(C) No. 29241 of 2006
                      .................................................................
                      Dated this the 24th day of February, 2023.

                                            JUDGMENT

This writ petition is filed in the year 2006, pertains to claim by the

petitioner on account of denial of the employment. Without prejudice to the right of

the petitioner to approach the authority in case there is any subsisting grievance, this

writ petition is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE AMR

 
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