K.T.Mujeeb vs State Of Kerala
2023 Latest Caselaw 2379 Ker

WP(C) No.13544/2020                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             Friday, the 10th day of February 2023 / 21st Magha, 1944
                              WP(C) NO. 13544 OF 2020
   PETITIONER:

          K.T.MUJEEB, S/O. MR. HASSAN KOYA, AGED 39 YEARS, RESIDING AT
          NEERAYIL HOUSE, CHALIYAM P.O. KOZHIKODE 673 301.

   RESPONDENT:

      1. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY(LSGD), GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
                                          AND 5 OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Exhibits P8 and P9 and permit the
   petitioner to conduct the prayers as permitted in Exhibit P7 judgment of
   this Hon'ble Court pending disposal of the writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   10.01.2023 and upon hearing the arguments of SRI. S.SREEKUMAR, Senior
   Advocate along with M/S P.MARTIN JOSE, P.PRIJITH, THOMAS P.KURUVILLA,
   R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON and HARIKRISHNAN S., Advocates
   for the petitioner, GOVERNMENT PLEADER for R1 and R2, M/s. VINOD SINGH
   CHERIYAN, T.M.KHALID and K.P.SUSMITHA, Advocates for R3, M/s. P.V.ANOOP,
   PHIJO PRADEESH PHILIP and K.V.SREERAJ, Advocates for R4 and of
   SRI.T.SETHUMADHAVAN, Senior Advocate along with SRI. M.P.PRIYESHKUMAR,
   Advocates for Addl.R6, the court passed the following:

                                           ORDER

Interim order is extended by three weeks.

10.02.2023 Sd/- P.V.KUNHIKRISHNAN, JUDGE

10-02-2023 /True Copy/ Assistant Registrar