Sunny Paul vs Animol K
2023 Latest Caselaw 2360 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

    FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944

                     CON.CASE(C) NO. 504 OF 2020

 ARISING OUT OF THE JUDGMENT DATED 25.10.2019 IN WP(C) 8902/2019

                       OF HIGH COURT OF KERALA

PETITIONERS/PETITIONERS IN WRIT PETITION:

    1        SUNNY PAUL, AGED 46 YEARS
             S/O.PAULOSE, AZHAKATH HOUSE, KEEZHILLAM KARA,
             RAYAMANGALAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
             DISTRICT-683541.


    2        JOY, AGED 51 YEARS
             S/O.MATHAI, THALIYAPPURATHU HOUSE, KEEZHILLAM KARA,
             RAYAMANGALAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
             DISTRICT-683541.


             BY ADVS.
             SRI.HENA BAHULEYAN
             SMT.J.SURYA

RESPONDENT/RESPONDENT NO.3 IN WRIT PETITION:

             ANIMOL K.,
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
             SECRETARY, MAZHUVANOOR GRAMA PANCHAYATH, AAIRAPURAM
             COLLEGE JUNCTION, AIRAPURAM,
             ERNAKULAM DISTRICT-683541.


             BY ADV.SRI. ANOOP V NAIR


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 10.02.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                     :2:
Con.Case (C). No.504 of 2020




                               JUDGMENT

It is submitted by the learned counsel for the petitioners that the

directions in the judgment dated 25.10.2019 in WP(C).No.8902 of 2019

have been complied with. Taking note of the said submission, the

Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con.Case (C). No.504 of 2020

APPENDIX OF CON.CASE(C) 504/2020

PETITIONER ANNEXURES

ANNEXURE A DATED 25.10.2019, CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.8902 OF 2019 OF THIS HON'BLE COURT.

ANNEXURE B DATED 19.11.2019, LETTER SUBMITTED BY THE PETITIONER TO THE RESPONDENT.

ANNEXURE C DATED 19.11.2019, RECEIPT ISSUED BY THE RESPONDENT TO THE PETITIONER.

ANNEXURE D DATED 01.02.2020 DEMAND NOTICE.

ANNEXURE E DATED 01.02.2020 DEMAND NOTICE.