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The Secretary Akathethara Grama ... vs Shri Siromani D
2023 Latest Caselaw 2124 Ker

Citation : 2023 Latest Caselaw 2124 Ker
Judgement Date : 3 February, 2023

Kerala High Court
The Secretary Akathethara Grama ... vs Shri Siromani D on 3 February, 2023
RP No.92/2023                                 1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 3rd day of February 2023 / 14th Magha, 1944
                     RP NO. 92 OF 2023 IN WP(C) 26360/2020 (T)
   REVIEW PETITIONER/3RD RESPONDENT:

          THE SECRETARY, AKATHETHARA GRAMA PANCHAYATH,    AKATHETHARA P.O,
          PALAKKAD 678008

   RESPONDENT/PETITIONER/RESPONDENTS 1 & 2:

      1. SHRI SIROMANI D, AGED 83 YEARS S/O DEVADAS, RESIDING AT EDEN HOUSE,
         ONAVAKKOD, DHONI P.O PALAKKAD - 678009
      2. STATE OF KERALA, REPRESENTED BY THE SECRETARY LOCAL SELF GOVERNMENT
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
      3. THE DIRECTOR, PANCHAYATH DIRECTORATE, THIRUVANANTHAPURAM- 695001


        Review Petition praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to review the judgment
   dated 22.12.2022 in WPC 26360/2020 and restore the writ petition back on
   record of this Hon'ble Court for its proper adjudication in the interest
   of justice.

        This Review Petition     coming on for orders upon perusing the
   petition and the affidavit filed in support thereof, and this
   court's judgment dated 22/12/2022 in WPC 26360/2020and upon hearing the
   argument of SRI.U.BALAGANGADHARAN Advocate for Petitioner in R.P/R3 in
   WP(C), SRI.MATHEW JOHN ,SRI. M.SHYJU Advocates for R1 in RP/Petitioner in
   WP(C), GOVERNMENT PLEADER for R2 & R3 in R.P/R1 & R2 in WP(C) the court
   passed the following:

                                         ORDER

Learned Counsel for the first respondent seeks time for filing counter affidavit.

Post after a week.

In the meantime, the judgment sought to be reviewed will stand stayed.

03.02.2023

Sd/- MURALI PURUSHOTHAMAN, JUDGE

03-02-2023 /True Copy/ Assistant Registrar

 
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